Tribunals and Commissions07 Oct 2020Allowed
North Eastern Electricity Supply Company Of Orissa Ltd. (Nesco) Vs Supriyo Kumar Chaudhury Resolution Professional & Anr.
National Company Law Appellate Tribunal · (2020) 10 NCLAT CK 0023
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2020
835 judgments · page 8 of 42
Tribunals and Commissions07 Oct 2020Dismissed
Singh Raj Singh Vs Srs Meditech Limited
National Company Law Appellate Tribunal · (2020) 10 NCLAT CK 0002
Insolvency And Bankruptcy Code, 2016 — Section 2(57), 9, 25(2)(h), 31, 31(1), 30(2)(4)
Tribunals and Commissions07 Oct 2020Dismissed
Anup Sushil Dubey Vs National Agriculture Co-Operative
National Company Law Appellate Tribunal · (2020) 10 NCLAT CK 0001
Insolvency And Bankruptcy Code, 2016 — Section 2(42), 3(11), 3(12), 5(20), 5(21), 5(21), 8, 8(2), 9, 9(5)(2)(d), 14(2), 61(2)Negotiable Instruments Act, 1881 — Section 138
Tribunals and Commissions06 Oct 2020
Nuvision (Delhi) Private Limited And Anr Vs Flywheel Logistics solution Private Limited And Anr
National Company Law Appellate Tribunal · (2020) 10 NCLT CK 0003
Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4Insolvency And Bankruptcy Code, 2016 — Section 7, 9(5), 10, 14(1), 14(2), 14(3)
Tribunals and Commissions06 Oct 2020Allowed
Globalgate Corporate Solutions Private Limited And Anr Vs Registrar Of Companies And Anr
National Company Law Appellate Tribunal · (2020) 10 NCLT CK 0002
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1)
Tribunals and Commissions06 Oct 2020Allowed
Mobeinnovation Softwareprivate Limited And Anr Vs Registrar Of Companies And Anr
National Company Law Appellate Tribunal · (2020) 10 NCLT CK 0001
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3)
Tribunals and Commissions03 Oct 2020Dismissed
Ravi Shankar Mishra Sole Proprietor-M/S BALAJI Infratech Vs M/s Indo Engineering & Constructions Private Limited And Anr
National Company Law Appellate Tribunal · (2020) 10 NCLT CK 0009
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 4, 5(6), 8, 8(1), 9, 9(5)Indian Penal Code, 1860 — Section 34, 120B, 384, 406, 417, 420, 468, 469, 471, 506
Tribunals and Commissions01 Oct 2020Disposed Of
Monk Medisolutions Private Limited And Ors Vs Registrar Of Companies And Anr
National Company Law Appellate Tribunal · (2020) 10 NCLT CK 0007
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1)
Tribunals and Commissions30 Sept 2020Disposed Of
Guddu Investments (Delhi) Private Limited Vs
National Company Law Appellate Tribunal · (2020) 09 NCLT CK 0014
Companies Act, 2013 — Section 230, 231, 232, 232(4)Reserve Bank Of India Act, 1934 — Section 45(IA)Income-Tax Act, 1961 — Section 72A
Tribunals and Commissions30 Sept 2020Allowed
Pankaj Kumar Mishra Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2020) 09 NCLAT CK 0032
Companies Act, 2013 — Section 252, 252(1), 421Income-tax Act, 1961 — Section 148, 248, 248(5), 248(6)
Tribunals and Commissions30 Sept 2020Dismissed
Arul Muthu Kumaara Samy Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2020) 09 NCLAT CK 0031
Companies Act, 2013 — Section 252(1), 252(3), 421, 421(2), 421(3)Limitation Act, 1963 — Section 4, 5, 12
Tribunals and Commissions30 Sept 2020Allowed
Anshul Vashistha Vs Jayhind Steel Traders
National Company Law Appellate Tribunal · (2020) 09 NCLAT CK 0030
Insolvency And Bankruptcy Code, 2016 — Section 8, 8(1), 9, 13, 14, 61
Tribunals and Commissions30 Sept 2020Dismissed
Kundan Care Products Ltd. Vs Amit Gupta
National Company Law Appellate Tribunal · (2020) 09 NCLAT CK 0029
Insolvency And Bankruptcy Code, 2016 — Section 7, 9, 10, 14, 25(2)(h), 30(2), 31, 32(a), 32(b), 32(c), 32(d), 32(e), 30(6), 30(2)(e), 61(3)Constitution Of India, 1950 — Article 142
Tribunals and Commissions29 Sept 2020Disposed Of
Neeraj Saraf Vs Registrar Of Companies And Ors
National Company Law Appellate Tribunal · (2020) 09 NCLT CK 0012
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1)
Tribunals and Commissions29 Sept 2020Disposed Of
Goodland India Infracon Private Limited Through Vs Registrar Of Companies Anr Anr
National Company Law Appellate Tribunal · (2020) 09 NCLT CK 0010
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3)
Tribunals and Commissions29 Sept 2020Disposed Of
Mis Aalia Creations Private Limited And Anr Vs Registrar Of Companies And Ors
National Company Law Appellate Tribunal · (2020) 09 NCLT CK 0006
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 455
Tribunals and Commissions29 Sept 2020Partly Allowed
Indian Overseas Bank Vs Arvind Kumar
National Company Law Appellate Tribunal · (2020) 09 NCLAT CK 0034
Insolvency And Bankruptcy Code, 2016 — Section 3(31), 14, 14(1), 14(3), 14(1)(c), 60(5), 74(2)Companies Act, 2013 — Section 77, 77(1)
Tribunals and Commissions29 Sept 2020Disposed Of
Reliance India Realty Opportunities Llp Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2020) 09 NCLAT CK 0033
Companies Act, 2013 — Section 252
Tribunals and Commissions28 Sept 2020Disposed Of
M/S. Fone Tools Pvt. Ltd. Vs M/s. Exclusife Technosoft Private Limited
National Company Law Appellate Tribunal · (2020) 09 NCLT CK 0011
Insolvency And Bankruptcy Code, 2016 — Section 11
Tribunals and Commissions28 Sept 2020Disposed Of
Accurline Power Control Private Limited And Anr Vs Registrar Of Companies, Nct Of Delhi And Haryana And Anr
National Company Law Appellate Tribunal · (2020) 09 NCLT CK 0007
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1)Income Tax Act, 1961 — Section 143(1)(a), 154