Tribunals and Commissions28 Sept 2020Dismissed
S. Uma Devi Vs M Visvesvaraya Co-Operative Bank Ltd.
National Company Law Appellate Tribunal · (2020) 09 NCLAT CK 0036
Insolvency And Bankruptcy Code, 2016 — Section 2A(a), 7, 7(2)
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2020
835 judgments · page 9 of 42
Tribunals and Commissions28 Sept 2020Allowed
Gammon Infrastructure Projects Ltd. Vs Af Consult India Pvt. Ltd. & Anr.
National Company Law Appellate Tribunal · (2020) 09 NCLAT CK 0035
Insolvency And Bankruptcy Code, 2016 — Section 9
Tribunals and Commissions25 Sept 2020Allowed
Kodeboyina Srinivas Krishna Vs PVM Innvensys Pvt. Ltd.
National Company Law Appellate Tribunal · (2020) 09 NCLAT CK 0028
Insolvency and Bankruptcy Code, 2016 — Section 5(21), 8, 8(1), 9, 9(2), 9(5)(ii)(d), 61Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016 — Rule 5
Tribunals and Commissions24 Sept 2020Allowed
Fairlink Construction Private Limited And Anr Vs Registrar Of Companies And anr
National Company Law Appellate Tribunal · (2020) 09 NCLT CK 0004
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3)
Tribunals and Commissions24 Sept 2020Allowed
Jaipur Mahua Tollway Pvt. Ltd. Vs
National Company Law Appellate Tribunal · (2020) 09 NCLT CK 0002
Companies Act, 2013 — Section 66, 66(5)
Tribunals and Commissions24 Sept 2020Disposed Of
Dharm Vir Gupta And Anr Vs DSTR Infrastructure And Projects Llp
National Company Law Appellate Tribunal · (2020) 09 NCLT CK 0001
Insolvency And Bankruptcy Code, 2016 — Section 9
Tribunals and Commissions24 Sept 2020Disposed Of
Goldstar Enclave Pvt. Ltd. Vs Jasjit Pal
National Company Law Appellate Tribunal · (2020) 09 NCLAT CK 0027
Tribunals and Commissions23 Sept 2020Dismissed
Shailesh Chawla And Others Vs Vinod Kumar Mahajan And Others
National Company Law Appellate Tribunal · (2020) 09 NCLAT CK 0026
Insolvency And Bankruptcy Code, 2016 — Section 5(23), 8(3), 8(4), 19, 19(2), 60(5), 68, 70, 236Companies Act, 2013 — Section 149(12), 149(12)(ii), 166
Tribunals and Commissions23 Sept 2020Allowed
Saurabh Bharatbhushan Jain Vs Excel Tubes & Cones And Others
National Company Law Appellate Tribunal · (2020) 09 NCLAT CK 0025
Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(5)(2)(d), 13, 14, 61Sale Of Goods Act, 1930 — Section 13, 59, 59(2)Evidence Act, 1872 — Section 23, 126
Tribunals and Commissions22 Sept 2020Allowed
M/S Jaihind Stones Private Limited And Anr Vs Registrar Of Companies And Another
National Company Law Appellate Tribunal · (2020) 09 NCLT CK 0003
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1)
Tribunals and Commissions22 Sept 2020Disposed Of
JM Financial Asset Reconstruction Company Ltd Vs Samay Electronics Pvt. Ltd
National Company Law Appellate Tribunal · (2020) 09 NCLAT CK 0024
Insolvency And Bankruptcy Code, 2016 — Section 7Companies Act, 2013 — Section 419(5)
Tribunals and Commissions21 Sept 2020Dismissed
Action Barter Private Limited Vs SREI Equipment Finance Limited And Others
National Company Law Appellate Tribunal · (2020) 09 NCLAT CK 0023
Insolvency And Bankruptcy Code, 2016 — Section 7, 9, 10, 11Companies Act, 2013 — Section 434National Company Law Appellate Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions21 Sept 2020Dismissed
Vishal Ghisulal Jain Vs Union Bank Of India
National Company Law Appellate Tribunal · (2020) 09 NCLAT CK 0022
Insolvency And Bankruptcy Code, 2016 — Section 16(5), 22
Tribunals and Commissions18 Sept 2020Dismissed
Maharashtra State Electricity Distribution Vs Sai Wardha Power Generation Ltd And Others
National Company Law Appellate Tribunal · (2020) 09 NCLAT CK 0021
Insolvency And Bankruptcy Code, 2016 — Section 61, 61(2)
Tribunals and Commissions18 Sept 2020Dismissed
Jamal Ahmad Vs Reliance Nippon Life Asset Management And Others
National Company Law Appellate Tribunal · (2020) 09 NCLAT CK 0020
Insolvency And Bankruptcy Code, 2016 — Section 61(2)
Tribunals and Commissions17 Sept 2020Dismissed
Captain Sp Singh Vs M/S. Himalayan Heli Services Ltd.
National Company Law Appellate Tribunal · (2020) 09 NCLT CK 0009
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 4, 5(6), 8, 8(1), 9, 9(5)
Tribunals and Commissions17 Sept 2020Dismissed
Deepakk Kumar Vs Phoenix ARC Pvt. Ltd And Others
National Company Law Appellate Tribunal · (2020) 09 NCLAT CK 0019
Companies Act, 2013 — Section 408, 410, 420, 420(2)Insolvency And Bankruptcy Code, 2016 — Section 2, 5, 7Limitation Act, 1963 — Section 18
Tribunals and Commissions15 Sept 2020Disposed Of
Agarwal Scaffoling India Private Limited And Ors Vs Registrar Of Companies, Nct Of Delhi And Haryana And Anr
National Company Law Appellate Tribunal · (2020) 09 NCLT CK 0008
Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 455
Tribunals and Commissions15 Sept 2020Disposed Of
Kind Special Steels (India) Pvt. Ltd Vs Amtek Auto Ltd
National Company Law Appellate Tribunal · (2020) 09 NCLAT CK 0018
Insolvency And Bankruptcy Code, 2016 — Section 60(5)
Tribunals and Commissions15 Sept 2020Disposed Of
Hasmukh Nanalal Shah Vs Parag K. Sheth
National Company Law Appellate Tribunal · (2020) 09 NCLAT CK 0017
Insolvency And Bankruptcy Code, 2016 — Section 61(2)Companies Act, 2013 — Section 230