High Courts13 Sept 2018Allowed
Manipur Public Service Commission And Others Vs Roshan Kshetrimayum And Others
Manipur High Court · (2018) 09 MAN CK 0006
Constitution Of India, 1950 — Article 16, 16(1)
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 55 of 84
High Courts07 Sept 2018Allowed
Thangjam Lakumar Singh Vs Naorem And Others
Manipur High Court · (2018) 09 MAN CK 0007
High Courts05 Sept 2018Allowed
State Of Manipur Vs M/S Eagle Enterprises And Others
Manipur High Court · (2018) 09 MAN CK 0008
Constitution Of India, 1950 — Article 226)Code Of Civil Procedure, 1908 &mdash Section 80Interest On Delayed Payments To Small Scale And Ancillaryindustrial Undertakings Act, 1993 — Section 6
High Courts04 Sept 2018Allowed/Dismissed
NamsinreiPanmei And Others Vs State Of Manipur And Others
Manipur High Court · (2018) 09 MAN CK 0009
Constitution Of India, 1950 — Article 14, 16Manipur (Hill Areas) District Councils Rules, 1972 — Rule 7Manipur(Hill Area) District Councils Act, 1971 — Section 2, 4, 4(3), 4(4), 23, 23(2)
High Courts27 Aug 2018Disposed Of
Chandra Prakash Dubey Vs Union Of India
Manipur High Court · (2018) 08 MAN CK 0001
Central Civil Services (Leave) Rules, 1972 — Rule 48Assam Rifles Rules, 2008 — Rule 28
High Courts25 Aug 2018Allowed
Amppta And Others Vs Indian Oil Corporation And Others
Manipur High Court · (2018) 08 MAN CK 0002
Constitution Of India, 1950 — Article 13, 14, 19(1)(g), 21, 226
High Courts23 Aug 2018Disposed Of
Okram Kenechi And Others Vs State Of Manipur & 2 Ors And Others
Manipur High Court · (2018) 08 MAN CK 0003
High Courts16 Aug 2018Allowed
Tongbram Deepa Dev Vs State Of Manipur And Others
Manipur High Court · (2018) 08 MAN CK 0005
Constitution Of India, 1950 — Article 14, 16
High Courts16 Aug 2018Allowed
L. Gokulchandra Singh Vs State Of Manipur And Others
Manipur High Court · (2018) 08 MAN CK 0004
Constitution Of India, 1950 — Article 14
High Courts10 Aug 2018Allowed
Meinam Memchoubi Devi And Others Vs State Of Manipur And Others
Manipur High Court · (2018) 08 MAN CK 0007
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 1, Order 6 Rule 17Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 18, 30Arbitration And Conciliation Act, 1996 — Section 20
High Courts10 Aug 2018Allowed
B. Malsawma Vs State Of Manipur And Others
Manipur High Court · (2018) 08 MAN CK 0006
Manipur Public Servants Personal Liability Rules, 2006 — Rule 3(2), 3(3), 6, 9(7)National Council For Teacher Education Regulations, 2002 — Regulation 5(e), 5(f)Assam State Acquisitions Of Lands Belonging To Religious Or Charitable Institution Of Public Nature Act, 1959 — Section 25A
High Courts03 Aug 2018Dismissed
M/s R.K.& Co And Others Vs State Of Manipur And Others
Manipur High Court · (2018) 08 MAN CK 0009
Constitution Of India, 1950 — Article 215
High Courts03 Aug 2018Dismissed
Konsam Shital Meitei And Others Vs Kharibam Hitler Singh And Others
Manipur High Court · (2018) 08 MAN CK 0008
Constitution Of India, 1950 — Article 137, 147, 226Code Of Civil Procedure, 1908 — Order 47 Rule 1Supreme Court Rules, 1966 — Order 40
High Courts01 Aug 2018Dismissed
State Of Manipur And Others Vs All Manipur Public Health Engineering Departmen And Others
Manipur High Court · (2018) 08 MAN CK 0011
Constitution Of India, 1950 — Article 137, 226Terminal Benefits Rules, 1978 — Rule 6A, 6B
High Courts26 Jul 2018Dismissed
Md. Fajur Rahim And Others Vs State Of Manipur And Others
Manipur High Court · (2018) 07 MAN CK 0002
Waqf Act, 1995 — Section 99
High Courts24 Jul 2018Allowed
Maisnam Brajnewb Singh And Others Vs State Of Manipur And Others
Manipur High Court · (2018) 07 MAN CK 0001
Constitution Of India, 1950 — Article 14, 16, 16(1), 226
High Courts28 Feb 2018Allowed
Haobijam Ibeni Devi Vs State Of Manipur
Manipur High Court · (2018) 02 MAN CK 0005
High Courts27 Feb 2018Allowed
Herojit Singh Vs Union Of India And Ors
Manipur High Court · (2018) 02 MAN CK 0006
High Courts23 Feb 2018
Kumarjit Singh Vs Union Of India And Ors
Manipur High Court · (2018) 02 MAN CK 0007
High Courts21 Feb 2018Dismissed
State Of Manipur And Anr Vs M Kheroda Devi
Manipur High Court · (2018) 02 MAN CK 0008