High Courts29 Nov 2018Disposed Off
Rajabor Shanoi And Others Vs State Of Manipur And Others
Manipur High Court · (2018) 11 MAN CK 0001
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 54 of 84
High Courts28 Nov 2018Disposed Off
H. Lenindro Singh And Others Vs State Of Manipur And Others
Manipur High Court · (2018) 11 MAN CK 0002
Constitution Of India, 1950 — Article 226
High Courts23 Nov 2018Dismissed
Konthoujam Kanan Singh & 4 Ors Vs Ningthoujam Shantikumar Singh & 4 Ors
Manipur High Court · (2018) 11 MAN CK 0003
Constitution Of India, 1950 — Article 141Code Of Civil Procedure, 1908 — Order 1 Rule 9
High Courts19 Nov 2018Disposed Off
K.C. Chonsei And Others Vs Langkhanpau Guite And Others
Manipur High Court · (2018) 11 MAN CK 0004
High Courts29 Oct 2018Dismissed
Konthoujam Kanan Singh & 4 Ors Vs Ningthoujam Shantikumar Singh & 4 Ors
Manipur High Court · (2018) 10 MAN CK 0002
Constitution Of India, 1950 — Article 141Code Of Civil Procedure, 1908 — Order 1 Rule 9
High Courts27 Oct 2018Disposed Off
Heujinggaing Panmei Vs State Of Manipur And Others
Manipur High Court · (2018) 10 MAN CK 0003
Constitution Of India, 1950 — Article 12, 16, 162
High Courts25 Oct 2018Disposed Off
Langkhanpau Guite Vs State Of Manipur And Others
Manipur High Court · (2018) 10 MAN CK 0005
Constitution Of India, 1950 — Article 226Manipur (Hill Areas) District Councils Act, 1971 — Section 11
High Courts25 Oct 2018Allowed
A. Birendra Singh Vs State Of Manipur And Others
Manipur High Court · (2018) 10 MAN CK 0004
Constitution Of India, 1950 — Article 14Central Civil Services (Conduct) Rules, 1964 — Rule 3, 3(i), 3(ii), 3(iii)Manipur Civil Services (Pension) Rules, 1977 — Rule 9
High Courts23 Oct 2018Allowed
Heisnam Seema Devi Vs State Of Manipur And Others
Manipur High Court · (2018) 10 MAN CK 0006
Constitution Of India, 1950 — Article 22(5), 22(6)National Security Act,1980 — Section 3, 3(2), 3(3), 21(a)(b), 25(IC)Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(1)(iii), 3(3)
High Courts16 Oct 2018Allowed
Yumkham Erabot Singh And Others Vs Okram Henry Singh And Others
Manipur High Court · (2018) 10 MAN CK 0008
Code Of Civil Procedure, 1908 — Order 8 Rule 9Representation Of People Act, 1951 — Section 81, 87Specific Relief Act, 1963 — Section 16(c)
High Courts16 Oct 2018Allowed
P. Gaidimlung R. Naga And Others Vs State Of Manipur And Others
Manipur High Court · (2018) 10 MAN CK 0007
Constitution Of India, 1950 — Article 14, 19, 21, 300ACentral Public Works Department Manual, 2012 — Section 22, 22(1), 30
High Courts09 Oct 2018Allowed
Mayengbam Tej Singh Vs Central Bank Of India& Ors
Manipur High Court · (2018) 10 MAN CK 0009
Constitution Of India, 1950 — Article 226
High Courts08 Oct 2018Disposed Off
Kulachandra Singh Vs Manipur University & 2 Ors
Manipur High Court · (2018) 10 MAN CK 0001
High Courts04 Oct 2018Dismissed
Manipur Public Service Commission Vs Manipur Information Commission And Others
Manipur High Court · (2018) 10 MAN CK 0010
Constitution Of India, 1950 — Article 16, 19, 315Right To Information Act, 2005 — Section 2(f), 2(i), 2(j), 2(n), 3, 4(1)(b), 4(1)(c), 6, 8, 8(1), 8(1)(e), 8(1)(f), 8(1)(j), 8(2), 11, 11(1), 19
High Courts03 Oct 2018Disposed Off
Maringmei Khuripo Vs Langkhanpau
Manipur High Court · (2018) 10 MAN CK 0011
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 114, 151, Order 22 Rule 3, Order 47 Rule 1
High Courts28 Sept 2018Allowed
Irungbam Shyam Singh And Others Vs State Of Manipur And Others
Manipur High Court · (2018) 09 MAN CK 0001
Constitution Of India, 1950 — Article 14
High Courts26 Sept 2018Dismissed
Sapam Jaswonta Singh Vs State Of Manipur And Others
Manipur High Court · (2018) 09 MAN CK 0002
Constitution Of India, 1950 — Article 16
High Courts25 Sept 2018Allowed
Sanangamba Akham Vs State Of Manipur And Others
Manipur High Court · (2018) 09 MAN CK 0003
Constitution Of India, 1950 — Article 14, 15
High Courts17 Sept 2018Dismissed
Nahakpam Indrajit Singh And Others Vs Md. Amin Shah And Others
Manipur High Court · (2018) 09 MAN CK 0005
Constitution Of India, 1950 — Article 32, 324Code Of Civil Procedure, 1908 — Order 6 Rule 2, Order 6 Rule 4, Order 6 Rule 4A, Order 7, Rule 1(e), Order 7 Rule 11, Order 7 Rule 11(a)Representation People Act, 1951 — Section 8, 33A, 33B, 36, 36(2), 36(4), 80, 81, 81(1), 82, 83, 83(1)(a), 83(1)(b), 84, 100, 100(1), 100(1)(d)(iii), 100(1)(d)(iv), 125A
High Courts17 Sept 2018Allowed
Md. Farid Khan Vs State Of Manipur And Others
Manipur High Court · (2018) 09 MAN CK 0004
University Grants Commission Act, 1956 — Section 3