High Courts26 Feb 2020Allowed
Oinam Dayapati Devi And Ors Vs State Of Manipur And Ors
Manipur High Court · (2020) 02 MAN CK 0022
Reservation Act, 1971 — Section 2(b), 2(f)Manipur Police Service Rules, 1965 — Rule 5, 28, 28(i), 28(iii)
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 40 of 84
High Courts26 Feb 2020Dismissed
Tumen Kumar Ranpal Vs Union Of India And Ors
Manipur High Court · (2020) 02 MAN CK 0021
Securities Contracts (Regulation) Act, 1956 — Section 4(4), 52(1), 52(2)Central Reserve Police Force Rules, 1955 — Rule 17Central Civil Services (Temporary Service) Rules, 1965 — Rule 10(1 B)
High Courts26 Feb 2020Allowed
Kangnu Vs Union Of India And Ors
Manipur High Court · (2020) 02 MAN CK 0020
High Courts25 Feb 2020Allowed
Rfn/Gd Arvind Kumar Vs Union Of India And Ors
Manipur High Court · (2020) 02 MAN CK 0019
Assam Rifles Act, 2006 — Section 26(b)
High Courts25 Feb 2020Allowed
Kh. Kesho Singh Vs State Of Manipur And Anr
Manipur High Court · (2020) 02 MAN CK 0018
Junior Manipur Civil Service Rules, 2007 — Rule 16(1)
High Courts24 Feb 2020Dismissed
Ahanthem Ibotombi Singh And Ors Vs Central Bureau Of Investigation (C.B.I.) And Anr
Manipur High Court · (2020) 02 MAN CK 0017
Indian Penal Code, 1860 — Section 34, 201, 304, 326, 342Code Of Criminal Procedure, 1973 — Section 161, 227, 228, 397
High Courts21 Feb 2020Disposed Of
Tekcham Rameshwor Meitei And Ors Vs State Of Manipur And Ors
Manipur High Court · (2020) 02 MAN CK 0016
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 11(1)Constitution Of India, 1950 — Article 300(A)
High Courts17 Feb 2020Disposed Of
Md. Meinam Sidique And Ors Vs Union Of India And Ors
Manipur High Court · (2020) 02 MAN CK 0015
High Courts17 Feb 2020Disposed Of
N.D. Kadenbou And Ors Vs State Of Manipur And Ors
Manipur High Court · (2020) 02 MAN CK 0014
High Courts11 Feb 2020Dismissed
Babie Shirin And Ors Vs State Of Manipur Through The Chief Secretary And Ors
Manipur High Court · (2020) 02 MAN CK 0013
Code Of Criminal Procedure, 1973 — Section 24(8), 199, 199(2), 199(4), 225, 235, 301, 302Indian Penal Code, 1860 — Section 302Constitution Of India, 1950 — Article 217(2), 21
High Courts10 Feb 2020Disposed Of
Thoudam Hemjit And Ors Vs State Of Manipur Through The Secretary (Works) And Ors
Manipur High Court · (2020) 02 MAN CK 0012
High Courts10 Feb 2020Allowed
Dr. Oinam Rajendra Singh Vs Dr. Naorem Jugeshwor Singh And Ors
Manipur High Court · (2020) 02 MAN CK 0011
Manipur Aided College Employees (Service) Rules, 1974 — Rule 4
High Courts10 Feb 2020Allowed
Brahmacharimayum Achou Sharma Vs State Of Manipur And Ors
Manipur High Court · (2020) 02 MAN CK 0003
Constitution Of India, 1950 — Article 14
High Courts07 Feb 2020Dismissed
R.K. (O) Sonia Devi Vs Commissioner Of Customs (Preventive)
Manipur High Court · (2020) 02 MAN CK 0010
Customs Act, 1962 — Section 7(1)(C), 11, 28(8), 28(AA), 110, 110(1), 111, 111(b), 111(d), 112, 112(b)(ii), 114(A), 123, 124, 135, 135(1)Foreign Trade (Development And Regulation) Act, 1992 — Section 3(1), 3(2)Sea Customs Act 1878 — Section 178(A), 180
High Courts07 Feb 2020Disposed Of
Thounaojam Lemba Singh Vs Intelligence Officer
Manipur High Court · (2020) 02 MAN CK 0006
Code Of Criminal Procedure, 1973 — Section 389, 428Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 17(c), 32(A), 50
High Courts07 Feb 2020Allowed
Yumnam Munindro Mangang Vs State Of Manipur & Ors
Manipur High Court · (2020) 02 MAN CK 0005
Indian Penal Code, 1860 — Section 34, 149, 120(B), 420Prevention Of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)
High Courts06 Feb 2020Dismissed
Longjam Tompishak Singh And Ors Vs Khaidem Deepak And Ors
Manipur High Court · (2020) 02 MAN CK 0008
High Courts05 Feb 2020Disposed Of
R.K.Premjit Singh Vs State Of Manipur & Ors
Manipur High Court · (2020) 02 MAN CK 0004
High Courts04 Feb 2020Allowed
Karong Kipnu Kom Vs State Of Manipur And Ors
Manipur High Court · (2020) 02 MAN CK 0002
High Courts04 Feb 2020Disposed Of
Sanoujam Shyamcharan Singh Vs State Of Manipur And Ors
Manipur High Court · (2020) 02 MAN CK 0001
Commissions For Protection Of Child Rights Act, 2005 — Section 7, 8(2), 18Manipur Commission For Protection Of Child Rights Rules, 2011 Rule 6(A)Constitution Of India, 1950 — Article 14, 16, 226