High Courts24 Aug 2020Allowed
Wahengbam Dhanachandra Singh Vs State Of Manipur
Manipur High Court · (2020) 08 MAN CK 0005
Central Services (Medical Attendance) Rules, 1944 — Rule 6, 6(2)Constitution Of India, 1950 — Article 21
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 38 of 84
High Courts24 Aug 2020Dismissed
Thangjam Surchandra Singh Vs State Of Manipur
Manipur High Court · (2020) 08 MAN CK 0003
Constitution Of India, 1950 — Article 14, 16, 21
High Courts21 Aug 2020Dismissed
Yumnam Biramadhop Singh Vs Director General
Manipur High Court · (2020) 08 MAN CK 0010
Contempt Of Courts Act, 1971 — Section 12Constitution Of India, 1950 — Article 215
High Courts21 Aug 2020Dismissed
G. Luwangjao Kabui Vs State Of Manipur
Manipur High Court · (2020) 08 MAN CK 0009
Code Of Criminal Procedure, 1973 — Section 149, 155, 156(3)Constitution Of India, 1950 — Article 226
High Courts21 Aug 2020Dismissed
M/S S.A Ngamo Agency Vs Food Corporation Of India
Manipur High Court · (2020) 08 MAN CK 0008
Constitution Of India, 1950 — Article 14, 226
High Courts20 Aug 2020Dismissed
Niraj Cement Structurals Ltd. Vs Union Of India
Manipur High Court · (2020) 08 MAN CK 0013
Specific Relief Act, 1963 — Section 14, 14D, 20, 20A, 20B, 41(h)Evidence Act, 1872 — Section 90, 91, 92, 93, 94, 95, 96, 97, 98Arbitration And Conciliation Act, 1996 — Section 2(e), 8, 11, 11(12)(b), 20(c)
High Courts20 Aug 2020Allowed
Thokchom Lokeshwar Singh Vs Thangjam Mohendro Singh
Manipur High Court · (2020) 08 MAN CK 0012
Representation Of The People Act, 1951 — Section 125A, 33, 33(1), 36, 81, 86, 100(1)(d)(i), 125AIndian Penal Code, 1860 — Section 177Code Of Criminal Procedure, 1973 — Section 200, 397
High Courts20 Aug 2020Allowed
Sei Minthang Touthang Vs Officer-In-Charge Moirang Police Station
Manipur High Court · (2020) 08 MAN CK 0011
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18(b), 28, 37, 60(3)
High Courts10 Aug 2020Disposed Of
Manipur State Panchayati Raj Govt. Employees Association Vs State Of Manipur
Manipur High Court · (2020) 08 MAN CK 0014
Manipur Panchayati Raj Act, 1994 — Section 37, 45(2), 45
High Courts21 Jul 2020Disposed Of
Community Network For Empowerment Vs State Of Manipur
Manipur High Court · (2020) 07 MAN CK 0001
High Courts16 Jul 2020
J. Hillson Angam Vs State Of Manipur
Manipur High Court · (2020) 07 MAN CK 0002
Right to Information Act, 2005 — Section 8Constitution Of India, 1950 — Article 19(1)(a), 246
High Courts06 Jul 2020Disposed Of
Ginzakham Vaiphei Vs Thangboi Gangte
Manipur High Court · (2020) 07 MAN CK 0003
Code Of Criminal Procedure, 1973 — Section 197
High Courts25 Jun 2020Dismissed
S.A. Ngamo Agency Vs Food Corporation Of India
Manipur High Court · (2020) 06 MAN CK 0003
Constitution Of India, 1950 — Article 14
High Courts19 Jun 2020Disposed Of
Khoirom Binashakhi Devi Vs State Of Manipur
Manipur High Court · (2020) 06 MAN CK 0004
High Courts17 Jun 2020Allowed
Sagolshem Chaoren Singh Vs State Of Manipur
Manipur High Court · (2020) 06 MAN CK 0006
Indian Penal Code, 1860 — Section 34, 188, 325, 307Arms Act, 1959 — Section 25(1C)
High Courts17 Jun 2020Dismissed
Paman Enterprises Vs Food Corporation Of India
Manipur High Court · (2020) 06 MAN CK 0005
Constitution Of India, 1950 — Article 14, 226, 226(2)
High Courts17 Jun 2020
M/S Aasray Concept Foods Vs State Of Manipur
Manipur High Court · (2020) 06 MAN CK 0002
General Financial Rules, 2017 — Rule 164(iv), 144(viii)Constitution Of India, 1950 — Article 19(1)(a), 226
High Courts17 Jun 2020Dismissed
Okram Ibomcha Singh Vs J. Suresh Babu, Ias & Anr
Manipur High Court · (2020) 06 MAN CK 0001
Manipur Health Service Rules, 1982 — Rule 7(3)(e)(ii)Constitution Of India, 1950 — Article 309
High Courts16 Jun 2020Allowed
Lourembam Gopen Singh Vs Officer-In-Charge
Manipur High Court · (2020) 06 MAN CK 0007
Indian Penal Code, 1860 — Section 34, 188, 269, 307, 325, 326, 427
High Courts29 May 2020Allowed
Md. Yunus Ahmed Vs Officer-In-Charge
Manipur High Court · (2020) 05 MAN CK 0001
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120B, 325, 354, 506