Tribunals and Commissions10 May 2019Allowed
M/S Mphasis Limited , Bangalore Vs The Joint Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 3033
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 589 of 592
Tribunals and Commissions06 May 2019Partly Allowed
Morningstar India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0033
Income Tax Act, 1961 — Section 92CA, 92CA(3), 92D, 143(3), 144C, 154, 920(3)Income-Tax Rules, 1962 — Rule 10D
Tribunals and Commissions06 May 2019Partly Allowed
Black Rock Services India Private Limited Vs Income Tax Officer And Others
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0032
Income Tax Act, 1961 — Section 92(1(3), 92CA(3), 92D, 920(3), 143(3), 1440(5), 144C, 144C(5), 234A, 234B, 234C, 234D, 271(i)(c)Income-Tax Rules, 1962 — Rule 10B, 10D
Tribunals and Commissions06 May 2019 Allowed
TA Steels Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0016
Income Tax Act, 1961 — Section 14A, 139(1), 143(2), 271, 271(1)(c), 274Income Tax Rules, 1962 — Rule 8D
Tribunals and Commissions06 May 2019 Allowed
Contata Solutions Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0015
Income Tax Act, 1961 — Section 10A, 92CA(3), 115JB, 143(3), 144C
Tribunals and Commissions06 May 2019Dismissed
Rajnesh Kumar Agarwal Vs CIT
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0014
Income Tax Act, 1961 — Section 263
Tribunals and Commissions06 May 2019Dismissed
ACIT Vs Pipal Software Solutions(India) Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0013
Tribunals and Commissions06 May 2019 Allowed
Agilent Technologies Vs ACIT
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0012
Income Tax Act, 1961 — Section 92CA(3), 92D, 143(3), 144C, 144C(5), 271(1)(c)Income Tax Rules, 1962 — Rule 10D
Tribunals and Commissions06 May 2019 Allowed
Nemi Chand Jain Educational Society Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0011
Income Tax Act, 1961 — Section 2(45), 10, 11, 11(1), 11(1)(a), 11(2), 11(2)(c), 11(7), 139(1)
Tribunals and Commissions06 May 2019 Allowed
Nirmal Kaur Vs ITO
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0010
Income Tax Act, 1961 — Section 144, 147, 148
Tribunals and Commissions03 May 2019Partly Allowed
Pintu Vs ITO
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0009
Income Tax Act, 1961 — Section 68
Tribunals and Commissions03 May 2019 Allowed
Vinay Khaitan Vs Joint Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0008
Income Tax Act, 1961 — Section 143(3), 271(1)(c)
Tribunals and Commissions03 May 2019Dismissed
Manjit Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0007
Income Tax Act, 1961 — Section 40(a)(ia), 68, 271, 271(1)(c), 274
Tribunals and Commissions03 May 2019 Allowed
M/s. Anil Chandhok HUF Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0006
Income Tax Act, 1961 — Section 133(6), 133A, 147, 148
Tribunals and Commissions03 May 2019 Allowed
Jeeshan Ahmad Vs ITO
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0002
Income Tax Act, 1961 — Section 69A, 144A, 271(1)(c)
Tribunals and Commissions03 May 2019 Allowed
Sunny Chemicals Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0001
Income Tax Act, 1961 — Section 68, 133(6), 142(1), 143(2)Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions02 May 2019Dismissed
Pankaj Kayathwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0031
Income Tax Act, 1961 — Section 10, 144
Tribunals and Commissions02 May 2019Dismissed
Income Tax Officer Vs Mohd. Nadeem
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0030
Income Tax Act, 1961 — Section 69A
Tribunals and Commissions02 May 2019Dismissed
Income-Tax Officer Vs M/s Engineering Innovation
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0029
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions02 May 2019Dismissed
Tidewater Marine International Inc Vs DCIT
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0028
Income Tax Act, 1961 — Section 5, 9, 28, 29, 30, 31, 32, 33, 34, 35, 36, 37, 38, 39, 40, 41, 43, 43A, 44BB, 44BB(2), 44DA, 143(3), 144C(1), 144C(3)(b)