Tribunals and Commissions22 May 2023Allowed
Fashionable Attire (P) Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0098
Income Tax Act, 1961 — Section 143(3), 145, 145(3), 153A, 153C, 153D, 234B
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 453 of 592
Tribunals and Commissions22 May 2023Partly Allowed
HT Mobile Solutions Limited Vs JCIT (OSD)
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0097
Income Tax Act, 1961 — Section 4, 66A(2), 190(1), 194A, 194C, 194I, 194J, 195(2), 197, 201(1), 201(1A)
Tribunals and Commissions22 May 2023Allowed
M/S. Denso Ten Minda India Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0067
Income Tax Act, 1961 — Section 80JJAA, 92E, 115JB, 143(1), 143(3), 250, 270A(1)
Tribunals and Commissions22 May 2023Partly Allowed
Ram Kishan Vs ITO
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0066
Income Tax Act, 1961 — Section 69A
Tribunals and Commissions22 May 2023Dismissed
M/S Vs Rubber Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0065
Income Tax Act, 1961 — Section 2(24)(X), 36(1)(iv), 36(1)(va), 37, 43B, 139(1), 143(1)
Tribunals and Commissions22 May 2023Allowed
Mohammad Daud Vs ITO
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0064
Income Tax Act, 1961 — Section 44AB, 139(1), 142(1), 144, 271B, 273B
Tribunals and Commissions19 May 2023Dismissed
Paramount Impex Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0054
Income Tax Act, 1961 — Section 14A, 40A(2)(b), 143(3), 144, 145(5)
Tribunals and Commissions19 May 2023Dismissed
Vishal Nagpal Vs Pr.CIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0053
Income Tax Act, 1961 — Section 133A, 143(3), 263
Tribunals and Commissions19 May 2023Dismissed
Ramesh Nagpal Vs Pr.CIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0052
Income Tax Act, 1961 — Section 143(3), 263
Tribunals and Commissions19 May 2023Allowed
Minaketan Samal Vs DCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0051
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 80C, 80G, 250, 271(1)(C)
Tribunals and Commissions18 May 2023Allowed
Ankit Kapoor Vs JCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0050
Income Tax Act, 1961 — Section 40A(3), 68, 133(6), 143(3), 246A
Tribunals and Commissions18 May 2023Dismissed
DCIT Vs M/S. Dharampal Satyapal Limited
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0049
Income Tax Rules, 1962 — Rule 6DDIncome Tax Act, 1961 — Section 40A(3), 115JB, 143(3), 144C(4), 153A, 271(1)(c)
Tribunals and Commissions18 May 2023Partly Allowed
Arun Kumar Aggarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0048
Income Tax Act, 1961 — Section 133(6), 143(3), 147, 148, 151, 271(1)(c)
Tribunals and Commissions18 May 2023Allowed
Lenient Consultants P. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0047
Income Tax Act, 1961 — Section 68, 115BBE, 131(1A), 132(1), 142(1), 144, 153A, 153D, 234B, 234C, 271(1)(c)
Tribunals and Commissions18 May 2023Dismissed
Sumer Chand Jain Vs ITO
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0046
Income Tax Act, 1961 — Section 143(1), 143(3), 147, 148, 151(1)
Tribunals and Commissions18 May 2023Partly Allowed
Sangeeta Devi Jhunjhunwala Vs ITO
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0045
Income Tax Act, 1961 — Section 10(38), 68, 69C, 115BBE, 131, 142(1), 143(1), 143(2), 143(3)Securities and Exchange Board of India Act, 1992 — Section 15I
Tribunals and Commissions17 May 2023Allowed
M/S. Havells India Limited Vs PCIT
Income Tax Appellate Tribunal · (2023) 05 ITAT CK 0121
Income Tax Act, 1961 — Section 155JB, 115BAA, 143(3), 263
Tribunals and Commissions17 May 2023Dismissed
DCIT Vs Pummy Sahni
Income Tax Appellate Tribunal · Sapna Bhatia, Somil Aggarwal, Shrey Jain
Income Tax Act, 1961 — Section 68, 132, 153A
Tribunals and Commissions17 May 2023Dismissed
DCIT Vs Maral Overseas Ltd.
Income Tax Appellate Tribunal · Satyajeet Goel, Sarita Kumari
Income Tax Act, 1961 — Section 14A, 132
Tribunals and Commissions17 May 2023Dismissed
Maral Overseas Ltd Vs DCIT
Income Tax Appellate Tribunal · Satyajeet Goel, Sarita Kumari
Income Tax Act, 1961 — Section 37, 37(1), 40(a)(ii), 115JB