Tribunals and Commissions01 Dec 2023Dismissed
Singh & Co. Vs ITO
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0033
Income Tax Appellate Tribunal Rules, 1963 — Rule 24Income Tax Act, 1961 — Section 44AB, 143(3), 147, 148, 271B
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 420 of 592
Tribunals and Commissions01 Dec 2023Allowed
Sarla Devi Bajaj Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0032
Income Tax Act, 1961 — Section 143(3), 153C
Tribunals and Commissions01 Dec 2023Allowed
M/S Shubh Aryaman Ispat Vs Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0031
Income Tax Act, 1961 — Section 132, 143(3), 153A
Tribunals and Commissions01 Dec 2023Allowed
Satinder Paul Gupta (Through Sahil Gupta Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0030
Income Tax Act, 1961 — Section 143(3), 154, 234B, 234C
Tribunals and Commissions30 Nov 2023Allowed
Pratap Singh Yadav Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0098
Constitution Of India, 1950 — Article 19(1)(f), 19(1)(g)Income Tax Act, 1961 — Section 60A, 69C, 119, 143(3), 144C(13), 147, 153C, 260A, 292BIncome Tax Act, 1961 — Section 5(8)
Tribunals and Commissions30 Nov 2023Allowed/Allowed/Dismissed/Dismissed
M/S Decent Realtech Pvt Ltd Vs Dy. C.I.T
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0097
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6), 27Income Tax Act, 1961 — Section 57, 132, 132(4), 132A, 132(4A)(i), 143(1)(a), 143(3), 147, 148, 153A, 153C, 292C(1)(i)
Tribunals and Commissions30 Nov 2023Allowed
American Express Services India Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0089
Income Tax Appellate Tribunal Rules, 1963 — Rule 29, 46AIncome Tax Rules, 1962 — Rule 10BCode of Civil Procedure, 1908 — Order 41 Rule 27
Tribunals and Commissions30 Nov 2023Dismissed
ACIT Vs M/S Advantage Fashion PVT. LTD.
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0088
Income Tax Act, 1961 — Section 2(14), 2(47), 14A, 45, 69, 69C, 132, 132(1), 132(4), 133A, 147, 148, 153A, 153C
Tribunals and Commissions30 Nov 2023Partly Allowed
Ashok J. Thapar HUF Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0087
Income Tax Act, 1961 — Section 2(47)(v), 22, 24(a), 143(3)Registration Act, 1908 — Section 17Negotiable Instrument Act, 1881 — Section 138
Tribunals and Commissions30 Nov 2023Allowed
M/S Bilasa & Sons Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0086
Income Tax Act, 1961 — Section 69A, 131, 133, 142(1), 143(2), 143(3)
Tribunals and Commissions30 Nov 2023Partly Allowed
M/S Atlantis Intelligence Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0085
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 2(24)(x), 14A, 36(1)(va), 40(a)(i), 40(a)(ia), 143(3), 195General Clauses Act, 1897 — Section 10
Tribunals and Commissions30 Nov 2023Dismissed
Dcit Vs Manuvel Mezhukanal
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0084
Income Tax Appellate Tribunal Rules, 1963 — Rule 27Income Tax Act, 1961 — Section 119, 131, 133, 143(2), 143(3), 153A, 254(1)
Tribunals and Commissions30 Nov 2023Dismissed
Rahul Anil Ahuja Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0083
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 68, 69A, 80G, 133(6), 142(1), 143(2), 143(3)
Tribunals and Commissions29 Nov 2023Partly Allowed
Vishnu Packaging Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0100
Income Tax Act, 1961 — Section 68, 147, 148, 150, 250, 250(6), 251(1)(a)
Tribunals and Commissions29 Nov 2023Allowed
Rachna Bajaj Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0099
Income Tax Act, 1961 — Section 68, 133(6), 143(3), 153C, 234B
Tribunals and Commissions29 Nov 2023Dismissed
Bhim Singh Vs CIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0096
Income Tax Act, 1961 — Section 2(24)(x), 34(1)(iv), 36(va), 36(1)(va), 43B, 43B(b), 139(1), 143(1)
Tribunals and Commissions29 Nov 2023Partly Allowed
B4s Solutions Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0095
Income Tax Act, 1961 — Section 10(34), 30, 36, 36(1)(va), 37(1), 143(1), 143(1), 154
Tribunals and Commissions29 Nov 2023Partly Allowed
Everest Business Advisory India Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0094
Income Tax Act, 1961 — Section 40(a)(i), 195
Tribunals and Commissions29 Nov 2023Allowed
Rajinder Kumar Sachdeva Vs ITO
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0093
Income Tax Act, 1961 — Section 40(a)(ia), 142(1), 143(2), 143(3), 194A, 263
Tribunals and Commissions29 Nov 2023Allowed
Jiangdong Fittings Equipments Co. Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0092
Income Tax Act, 1961 — Section 9(1)(i), 44BBB, 143(3), 144, 144C(13)Sale of Goods Act, 1930 — Section 19