Tribunals and Commissions24 Jun 2019Allowed
Ashok Kumar Vs ACIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0090
Income Tax Act, 1961 — Section 154, 200A, 200A(i), 200A(1)(c), 200A(1)(d), 200A(1)(e), 200A(1)(f), 234E
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,093 judgments · page 349 of 355
Tribunals and Commissions24 Jun 2019 Allowed
Ranji Dhawan Vs ACIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0089
Tribunals and Commissions24 Jun 2019 Allowed
Malik Enterprises Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0088
Tribunals and Commissions18 Jun 2019
Addl. CIT, Special Vs Prayag Polytech Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0005
Income Tax Act, 1961 — Section 68, 127(1), 131, 133(6), 142(1), 143(2)Reserve Bank Of India Act, 1934 — Section 45(1)(c)
Tribunals and Commissions18 Jun 2019Dismissed
DCIT, Rohtak Circle, Rohtak Vs Sunil Ahuja
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0004
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions18 Jun 2019Dismissed
DDIT International Taxation Dehradun Vs Rolv Berg Drive
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0003
Income Tax Act, 1961 — Section 44BB, 44BB(1), 44BB(2), 190, 191, 192, 201(1A), 208, 234B
Tribunals and Commissions18 Jun 2019Partly Allowed
Regal Buildtech P. Ltd Vs Acit
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0002
Income Tax Act, 1961 — Section 292B, 56(2)(vii), 56(2)(viib)Income Tax Rules, 1962 — Rule 11UA(2), 11UA(2)(b)
Tribunals and Commissions17 Jun 2019Allowed
Shadab Vs ITO
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0001
Income Tax Act, 1961 — Section 133, 133(6), 234A, 234B, 234C
Tribunals and Commissions14 Jun 2019 Allowed
Tata Power Delhi Distribution Ltd And Others Vs Addl. C.I.T And Others
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0018
Income Tax Act, 1961 — Section 2(c), 2(17), 12, 28, 32, 40A(3), 40(a)(ia), 43B, 80IA(4)(iv)(c), 80IB, 1151, 1153A, 1153B, 115JBElectricity (Supply) Act, 1948 — Section 5, 57, 57A69
Tribunals and Commissions14 Jun 2019Partly Allowed
Ericsson India Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0017
Income Tax Act, 1961 — Section 92C(3), 92CA(1), 92D, 92F, 143(3), 144C, 271(1)(c)Income Tax Rules, 1962 — Rule 10B, 10B(1)(a), 10D
Tribunals and Commissions14 Jun 2019Dismissed
ACIT Vs M/s. Kirby Building Systems India (Uttaranchal) Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0016
Income Tax Act, 1961 — Section 37(1), 80IC, 800IC
Tribunals and Commissions14 Jun 2019Allowed
Shanti Devi And Others Vs ITO
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0015
Income Tax Act, 1961 — Section 142(1), 147, 148Information Technology Act, 2000 — Section 54F
Tribunals and Commissions14 Jun 2019Allowed
M/s. Naresh Agarwal Constructions Vs DCIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0014
Income Tax Act, 1961 — Section 145(3), 234B, 234C
Tribunals and Commissions14 Jun 2019Dismissed
ACIT (International Taxation) Vs National Petroleum Construction Company
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0013
Income Tax Act, 1961 — Section 143(2), 143(3) , 144C(1), 144C(3)Income Tax Rules, 1962 — Rule 10
Tribunals and Commissions14 Jun 2019Allowed
M/S. Poddar Pigments Ltd Vs ACIT, Circle
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0012
Income Tax Act, 1961 — Section 9(1)(vii), 195Double Taxation Avoidance Agreement (DTAA) — Article 7, 12, 12(4), 12(5)(b), 14, 15
Tribunals and Commissions14 Jun 2019Allowed
Dy. C.I.T And Others Vs Amit Kumar Jain And Others
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0011
Income Tax Act, 1961 — Section 2(22)(e), 56, 57, 80C, 80G,
Tribunals and Commissions14 Jun 2019Dismissed
A.C.I.T Vs Oriental Bank Of Commerce Central Account Office
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0010
Income Tax Act, 1961 — Section 14A, 143(3), 260A, 271(1)(c)
Tribunals and Commissions14 Jun 2019Dismissed
DCIT Vs M/s Dwarkadish Spinner Ltd
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0009
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions14 Jun 2019Dismissed
Sameer Suneja Vs ACIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0008
Income Tax Act, 1961 — Section 36(1)(iii)Income Tax Act, 1995 — Section 36(1)
Tribunals and Commissions14 Jun 2019
Radhika Roy And Others Vs DCIT And Others
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0007
Income Tax Act, 1961— Section 2 (47), 2(42A), 4, 5, 10, 10(38), 22, 23, 23(1), 24, 25, 27, 45(1A), 45(2), 45(3), 45(4), 45(2A), 46(2), 48,49(4), 50C, 55(2)(a), 56, 56(2), 56(2)(vii), 56(2)(vii)(c), 90, 143(1), 143(3), 144C, 147, 154, 251(1), 251(1)(a), 263, 264,Income Tax Act, 1922 — Section 12B, 50D, 69, 69BDelhi Rent Act, 1995 — Section 6A