COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,093 judgments · page 346 of 355

Tribunals and Commissions05 Jul 2019Partly Allowed/ Dismissed

Krishan Kumar Modi And Others ACIT And Others

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0191

Income Tax Act, 1961 — Section 68, 69, 69A, 69C, 69D, 132, 132(4), 132(5), 132(11), 132(12), 139(1), 142(1), 143(2), 143(3), 153A, 153B, 153C, 234B, 271(1)(c), 271AAAIncome Tax Rules, 1962 — Rule 115
Tribunals and Commissions05 Jul 2019Partly Allowed/Dismissed

ACIT Vs Krishan Kumar Modi

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0103

Income Tax Act, 1961 — Section 68, 69, 69A, 69B, 69C, 69D, 132, 132(4), 132(5), 132(11), 132(12), 139(1), 142(1), 143(2), 143(3), 153A, 153B, 153C, 234B, 271AAA, 271(1)(c)
Tribunals and Commissions04 Jul 2019 Allowed

Anil Bhalla Vs ACIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0109

Income Tax Act, 1961 — Section 68, 132, 142(1), 143(2), 153AIncome Tax Rules, 1962 — Rule 46A
Tribunals and Commissions04 Jul 2019 Allowed

M/s Metenere Ltd Vs A.C.I.T

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0108

Income Tax Act, 1961 — Section 2yi(i)(c), 2(24)(x), 14A, 80IB, 115JB, 115JC, 143(3), 234A, 234B, 234C, 234D, 271, 271(1), 271(i)(c), 271(1)(iii)
Tribunals and Commissions03 Jul 2019 Allowed

Amit Gupta Vs ITO

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0192

Income Tax Act, 1961 — Section 250(6)