Tribunals and Commissions25 Sept 2026
Jay Prakash Singh Vs Circle 70(1), Delhi 45
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5583
Income Tax Act, 1961-Section 271(1)(b), 271(1)(c)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
2,552 judgments · page 8 of 128
Tribunals and Commissions25 Sept 2026Allowed
Divya Pralokik Dham Vs CIT E Lucknow
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5581
Income Tax Act, 1961-Section 12A, 12A(1)(ac)(ii), 12A(1)(ac)(iii)
Tribunals and Commissions25 Sept 2026Allowed
M/s. Agma Polymers Private Limited Vs Assistant Commissioner Of Income Tax Central Circle 28
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5580
Income-tax Act, 1961-Section 153CRight to Information Act, 2005
Tribunals and Commissions25 Sept 2026Partly Allowed
Deputy Commissioner Of Income Tax Vs Nutshell Vyapaar Pvt. Ltd.
Income Tax Appellate Tribunal · 2023 INSC 882
Income Tax Act, 1961-Section 153C, 153C(3), 153D, 153B, 153B(1)(b)(ii), 153A, 158BD, 132, 127, 139(1), 142(1), 143(2), 144, 250
Tribunals and Commissions25 Sept 2026Partly Allowed
Rajesh Gupta HUF Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5661
Income Tax Act, 1961-Section 250, 143(3), 143(1), 68, 10(38), 142(2), 133(6), 131, 28(i), 69ASEBI (Delisting of Equity Shares) Regulations, 2009-Regulation 23
Tribunals and Commissions25 Sept 2026
Alankit Imaginations Limited Vs DCIT, Central Circle 28, New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5648
Income-tax Act, 1961-Section 132, 127, 143(1), 143(2), 142(1), 153C, 68, 143(3), 153D, 271AAB(1A)Indian Evidence Act, 1872-Section 65B
Tribunals and Commissions25 Sept 2026Allowed
MadhuBala Vs ACIT, Central Circle -16
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5926
Income Tax Act, 1961-Section 132, 143(3), 147, 148, Explanation 2(iv) to Section 148, 148B, 149(1)(a), 292BC
Tribunals and Commissions25 Sept 2026Allowed
Naval Kishor And Sons HUF Vs The ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5925
Income Tax Act, 1961-Section 250, 153C, 139, 69C, 148, Explanation 2 to Section 148, 132, 132A, 133A, 147, 149, 151, 153, 153AFinance Act, 2021
Tribunals and Commissions24 Sept 2026
Heera Rice Mills Vs ITO, Ward 1
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5481
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions24 Sept 2026
Vidya Bharti Institute of Training and Research Trust Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5473
Income-tax Act, 1961-Section 12A(1)(ac)(vi), 80G
Tribunals and Commissions24 Sept 2026
DCIT Vs Anshu Infotech LLP
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5630
Income-tax Act, 1961-Section 4(2), 68, 69A, 69C, 113, 132, 132A, 133A, 139, 139(1), 142, 142(1), 142(2A), 143(2), 145 to 151, 147, 148, 148A, 149, 150(1), 151, 153, 153A, 153B, 153C, 153C(1), 153D, 158B to 158BH, 158BA, 158BA(3), 158BC, 158BD, 158BI, 250, 253(3), 260AConstitution of India-Article 14Stamp Duties Act, 1898 (NSW)-Section 49
Tribunals and Commissions24 Sept 2026Allowed
Manu Batra Vs ITO Ward- 3
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5624
Income Tax Act, 1961-Section 40(a)(ia), 143(1)
Tribunals and Commissions24 Sept 2026Dismissed
Assistant Commissioner Of Income Tax, Exemption Circle 2(1), New Delhi Vs Population Services International
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5565
IT Act, 1961-Section 2(15), 10(23C), 10(23C)(iv), 12A, 80G, 143(3), 147, 148Societies Registration Act, 1860
Tribunals and Commissions24 Sept 2026Allowed
Bhim Singh Dagar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5557
Income Tax Act, 1961-Section 271D, 143(3), 269SS
Tribunals and Commissions24 Sept 2026Allowed
Narayan Industries Global Limited Vs DCIT, Circle 16(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5556
Income-Tax Act, 1961-Section 143(3), 144, 35(2AB), 68, 234B, 234C, 271(1)(c), 143(2)Insolvency and Bankruptcy Code, 2016-Section 14, 14(1), 238
Tribunals and Commissions24 Sept 2026Allowed
Raj Singh Vs NFAC
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5555
Income Tax Act, 1961-Section 250, 263, 148, 147, 142(1), 54B, 144
Tribunals and Commissions24 Sept 2026Allowed
Raj Singh & Anr. Vs NFAC & Anr.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5554
Income Tax Act, 1961-Section 250, 263, 148, 142(1), 147/148, 144/147, 144, 54B
Tribunals and Commissions24 Sept 2026Allowed
Capriso Finance Ltd. Vs. ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5549
Income Tax Act, 1961-Section 143(2), 148, 251(1)(a)
Tribunals and Commissions24 Sept 2026
ITO Ward- 6 (1) Delhi Vs Colab Platforms Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5548
Income Tax Act, 1961-Section 68, 133(6)
Tribunals and Commissions24 Sept 2026
Singhal Tradexim Private Limited Vs Ld. AO National Faceless Assessment Centre
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5547
Income-tax Act, 1961-Section 148A, 148, 151, 69, 143(2)Finance Act, 2021ITAT Rules, 1963-Rule 11