Tribunals and Commissions10 Sept 2020Dismissed
D.C.I.T Vs Metal One Corporation India Pvt Ltd
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0001
Income Tax Rules, 1962 — Rule 46A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2020
21 judgments · page 2 of 2