Tribunals and Commissions31 Jul 2026
Canara Bank Vs Shri Narendra Mishra & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1865
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments
2,242 judgments · page 7 of 113
Tribunals and Commissions31 Jul 2026
M/s Techno Tech & Ors. Vs Canara Bank
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1866
Recovery of Debts Due to Banks and Financial Institution Act, 1993-Section 19
Tribunals and Commissions30 Jul 2026
The Authorised Officer, State Bank Of India & Anr. Vs Pusala Rajesh & Anr.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1867
Security Interest (Enforcement) Rules, 2002-Rule 8 (6), 9 (1), 8 (5), 8
Tribunals and Commissions30 Jul 2026
M/s. Bluesky Property Venture LLP Vs Santosh Kr. Pandey & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1868
Tribunals and Commissions30 Jul 2026
Ashok Anant Khadye Vs IDFC First Bank Ltd. & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1869
Tribunals and Commissions30 Jul 2026
Ram Naresh Vs Indian Overseas Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1870
Transfer of Property Act-Section 54
Tribunals and Commissions30 Jul 2026
Niharika Print Exports Private Limited Vs Union Bank of India
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1871
SARFAESI Act-Section 13(2), 13(4), 17, 18limitation Act, 1963
Tribunals and Commissions30 Jul 2026
M/s Jullundur Engineering Company & Anr. Vs Union Bank of India (Erstwhile Andhra Bank) & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1872
Tribunals and Commissions30 Jul 2026
Punjab National Bank Vs Mr. Naresh Kumar Aneja & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1873
Tribunals and Commissions30 Jul 2026
Raj Kumar Vs HDB Financial Services Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1874
SARFAESI Act-Section 13(2) & 13(4)
Tribunals and Commissions29 Jul 2026
Geeta Gupta & Ors. Vs Punjab & Sind Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1875
Tribunals and Commissions29 Jul 2026
Chetna Aggarwal Vs Grihum Housing Finance
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1876
SARFAESI Act-Section 13(4), 14, 17Limitation Act
Tribunals and Commissions29 Jul 2026
Renu Balyan Vs JM Financial Reconstruction Company Limited
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1877
Tribunals and Commissions29 Jul 2026
Naresh Kumar Vij Vs Assets Care Reconstruction Enterprises Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1878
SARFAESI Act-Section 14
Tribunals and Commissions29 Jul 2026Allowed
Canara Bank Vs Shri Dheeraj Sarva & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1879
Tribunals and Commissions29 Jul 2026
Canara Bank Vs Smt. Anita Khandelwal & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1880
Tribunals and Commissions29 Jul 2026
Canara Bank Vs Shri Pradeep Nimawat & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1881
Tribunals and Commissions29 Jul 2026
Canara Bank Vs Shri Mahendra Meghwal & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1882
Tribunals and Commissions29 Jul 2026
Surender Singh & Anr. Vs Punjab National Bank (OBC) & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1883
Recovery of Debts and Bankruptcy Act, 1993-Section 22(2)(g)CPC-Order 9 Rule 7
Tribunals and Commissions29 Jul 2026Allowed
Canara Bank Vs Shri Gopal Lal Saini & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1884