Tribunals and Commissions29 Jul 2026
M/s SSA International Limited & Ors. Vs National Assets Reconstruction Company Limited
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1885
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments
2,242 judgments · page 8 of 113
Tribunals and Commissions29 Jul 2026
State Bank Of India Vs Alok Tiwari
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1886
SARFAESI ActRDB Act
Tribunals and Commissions29 Jul 2026
M/s SSA International Limited & Ors. Vs National Assets Reconstruction Company Limited
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1887
Tribunals and Commissions29 Jul 2026
Canara Bank Vs Shri Ganesh Ram Yadav & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1888
Tribunals and Commissions29 Jul 2026
Punjab National Bank Vs M/s Kut Energy Private Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1889
Tribunals and Commissions29 Jul 2026
Saurabh Lamba Vs Assets Care and Reconstruction Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1890
Tribunals and Commissions29 Jul 2026
IDBI Bank Limited Vs P Rajarajan Enterprises & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1891
Tribunals and Commissions29 Jul 2026
Shri Vijay Kumar Rai Vs UCO Bank & Anr.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 2124
Tribunals and Commissions29 Jul 2026Allowed
Mrs. Urmila Devi & Anr. Vs The Authorized Officer, Canara Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1892
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 18, 13(2), 13(4), 17, 13(8)
Tribunals and Commissions29 Jul 2026
Assets Care Vs Samrana Akhtar & Anr.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1551
Tribunals and Commissions29 Jul 2026
Assets Reconstruction Company (India) Limited Vs Chaudhary Hospital (Proprietorship Firm) & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1550
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 18, 13(2), 13(4), 14, 13(8)Security Interest (Enforcement) Rules, 2002-Rule 8(6)
Tribunals and Commissions28 Jul 2026
Ganga Ravi Kumar Vs The Deputy General Manager, Union Bank Of India & Anr.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1893
SARFAESI Act, 2002-Section 13(2), 13(4), 14
Tribunals and Commissions28 Jul 2026
Renu Bala & Anr. Vs Authorised Officer, Punjab National Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1894
SARFAESI ActTransfer of Property Act, 1882-Section 107
Tribunals and Commissions28 Jul 2026
Smt. Urmila Devi Vs Punjab Nation Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1895
RDB Act-Section 26(2), 19(25)SARFAESI Act
Tribunals and Commissions28 Jul 2026
Jaswant Motors Vs Piramal Capital And Housing Finance Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1896
Limitation Act, 1963-Section 5SARFAESI Act-Section 17
Tribunals and Commissions28 Jul 2026
Ittiam Systems Private Limited Vs Bharath Co-operative Bank (Mumbai) Ltd.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1897
SARFAESI Act, 2002-Section 14, 17(4A), 13, 13(2), 13(4)(d), 13(6)Transfer of Property Act-Section 65A, 111, 107Security Interest (Enforcement) Rules, 2002-Rule 8(1), 8(2)
Tribunals and Commissions28 Jul 2026Dismissed
M/s Triton Motor Spares & Anr. Vs Canara Bank
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 2128
Recovery of Debts and Banruptcy Act, 1993-Section 19, 20, 20(3)Limitation Act-Section 5, 14Constitution of India-Article 226
Tribunals and Commissions28 Jul 2026
Cholamandalam Investment Finance Company Ltd. Vs Ashwani Kumar & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1898
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 18, 13(2), 14IPC-Section 420, 467, 468, 471Cr.P.C.-Section 102(1)
Tribunals and Commissions28 Jul 2026Dismissed
Gaurav Katyal Vs Canara Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 2118
Tribunals and Commissions27 Jul 2026
NKGSB Co-operative Bank Ltd. & Anr. Vs Universal Textile Waterproof Company (India) & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1899