Tribunals and Commissions24 Jul 2026
M/s. Kanan Weighing Systems Vs Union Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1900
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments
2,242 judgments · page 9 of 113
Tribunals and Commissions24 Jul 2026
Superview Tradex Private Limited Vs Edelweiss Asset Reconstruction Company Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1901
Tribunals and Commissions24 Jul 2026
Suruchi Merchants Consultant Private Limited Vs Edelweiss Asset Reconstruction Company Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1902
Tribunals and Commissions24 Jul 2026
Pooja Bhandari & Anr. Vs Cholamandalam Investment & Finance Company Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1903
SARFAESI Act, 2002-Section 18(1), 13(2)
Tribunals and Commissions24 Jul 2026
M/s Kalsi Plywood & Ors. Vs Bank of Maharashtra & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1904
Debts Recovery Tribunal (Procedure) Rules, 1993-Rule 12(6)
Tribunals and Commissions24 Jul 2026
M/s Experion Developers Private Limited Vs Edelweiss Asset Reconstruction Company Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1905
Tribunals and Commissions24 Jul 2026
Mrs. M. Sathya & Anr. Vs Union Bank Of India
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1906
Tribunals and Commissions24 Jul 2026
The Authorized Officer, Aditya Birla Housing Finance Limited Vs Preethi R Rai
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 2126
SARFAESI Act, 2002-Section 13(2), 13(3A), 13(4)Security Interest (Enforcement) Rules, 2002-Rule 3, 8(1), 8(2)
Tribunals and Commissions23 Jul 2026Dismissed
Mr. Prasanta Mavai & Anr. Vs Indian Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1907
SARFAESI Act, 2002-Section 17, 13(4)Security Interest (Enforcement) Rules, 2002-Rule 8(6), 8(5)Right to Information Act, 2005
Tribunals and Commissions23 Jul 2026
Yes Bank Limited & Anr. Vs Deshna Sirkar & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1908
SARFAESI Act, 2002-Section 14, 17, 13 (2), 13 (4)
Tribunals and Commissions23 Jul 2026
State Bank Of India Vs Yekollu Pavan Kumar Reddy & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1909
SARFAESI Act-Section 13(2), 13(4)
Tribunals and Commissions23 Jul 2026Dismissed
Manojkumar Sureshchand Lunkad & Ors. Vs Punjab National Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1910
SARFAESI Act-Section 13 (2)Security Interest (Enforcement) Rules, 2002-Rule 8 (6), 9 (1), 8 and 9General Clauses Act, 1897-Section 10
Tribunals and Commissions23 Jul 2026
Shailaja Uddhav Metkar & Ors. Vs The Authorised Officer & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1911
Tribunals and Commissions22 Jul 2026
Canara Bank Vs M/s Shree Ji Exim Traders
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1912
Recovery of Debts and Bankruptcy Act, 1993
Tribunals and Commissions22 Jul 2026
Indian Overseas Bank Vs Meroz Trading Private Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1913
Debts Recovery Tribunal (Procedure) Rules 1993Debts Recovery Tribunal Regulations, 2015Recovery of Debts and Bankruptcy Act, 1993-Section 19(25)
Tribunals and Commissions22 Jul 2026
Canara Bank Vs M/s Solanki Constructions
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1914
Recovery of Debts and Bankruptcy Act, 1993
Tribunals and Commissions22 Jul 2026
Canara Bank Vs M/s V.K. Enterprises
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1915
Recovery of Debts and Bankruptcy Act, 1993
Tribunals and Commissions22 Jul 2026
Canara Bank Vs M/s Radhika Enterprises & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1916
Recovery of Debts and Bankruptcy Act, 1993
Tribunals and Commissions22 Jul 2026
Canara Bank Vs M/s Sunshine Industries
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1917
Recovery of Debts and Bankruptcy Act, 1993
Tribunals and Commissions22 Jul 2026
Indian Overseas Bank Vs D.G. Footwear Private Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1918
Debts Recovery Tribunal (Procedure) Rules, 1993Debts Recovery Tribunal Regulations, 2015Recovery of Debts and Bankruptcy Act, 1993-Section 19(25)