Tribunals and Commissions05 Aug 2026
ICICI Bank Limited Vs M/s S.P.J. Textiles Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6143
SARFAESI Act-Section 5(5)
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments
2,242 judgments · page 6 of 113
Tribunals and Commissions05 Aug 2026
Gulab Singh Vs Central Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6144
SARFAESI Act, 2002-Section 17, 17(7), 37Limitation Act-Section 5RDB Act-Section 24
Tribunals and Commissions04 Aug 2026
Authorised Officer, Authum Investment And Infrastructure Limited & Anr. Vs Vemula Ravi Kumar & Anr.
Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6145
SARFAESI Act, 2002Limitation Act-Section 5RDB Act-Section 19, 20(3), 22(2)(e), 24
Tribunals and Commissions04 Aug 2026
M/s. Shardavidya Foods International Pvt. Ltd. Vs M/s. Himraj Sheet Gurha Pvt. Ltd. & Ors.
Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6146
Tribunals and Commissions04 Aug 2026
Punjab National Bank & Anr. Vs Manimala Dey
Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6147
SARFAESI Act, 2002-Section 13(2), 13(4), 17, 17(1), 17(7)Recovery of the Debts Due to Banks and Financial Institutions Act-Section 24Limitation Act-Section 29(2), 4 to 29
Tribunals and Commissions04 Aug 2026
Authorised Officer, Authum Investment And Infrastructure Limited & Anr. Vs Vemula Ravi Kumar & Anr.
Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6148
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Sections 13(4), 17, 17(1), 17(7)The Code of Civil Procedure, 1908-Section 34The Recovery of Debts Due To Banks and Financial Institutions Act, 1993-Sections 2(o), 3(1), 19, 19(1), 19(25)
Tribunals and Commissions04 Aug 2026
Authorised Officer, Authum Investment And Infrastructure Limited & Anr. Vs Vemula Ravi Kumar & Anr.
Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 5231
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13, 13(4), 17, 17(1), 17(7)The Recovery of Debts Due To Banks and Financial Institutions Act, 1993-Section 19, 19(1), 19(25), 2(o), 3(1)The Code of Civil Procedure, 1908-Section 34
Tribunals and Commissions03 Aug 2026
Omkara Assets Reconstruction Pvt. Ltd. Vs Earth Developers
Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6149
Tribunals and Commissions03 Aug 2026
ICICI Bank Limited Vs Dinesh Verma & Ors.
Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6150
Tribunals and Commissions03 Aug 2026
G.R. Industries & Ors. Vs Allahabad Bank
Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6151
SARFAESI Act-Section 13(2)
Tribunals and Commissions03 Aug 2026
Shri Shiv Kumar Goel & Ors. Vs Central Bank of India
Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6152
Tribunals and Commissions03 Aug 2026
Shri NishantBajaj & Anr. Vs HDFC Bank & Anr.
Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6153
Income Tax Act, 1961-Rule 52(2) of Second Schedule
Tribunals and Commissions03 Aug 2026
Simarpreet Singh Bhatia & Ors. Vs Cholamandalam Investment And Finance Company & Ors.
Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6154
SARFAESI Act-Section 13(2), 13(4)Security Interest (Enforcement) Rules, 2002
Tribunals and Commissions03 Aug 2026
Rani Gupta Vs Corporation Bank
Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6155
Tribunals and Commissions03 Aug 2026
Arun Kumar Jain Vs Govind Agarwal & Others
Debts Recovery Appellate Tribunal
Tribunals and Commissions31 Jul 2026
Chandragiri Yesu Ratnam Vs M/s Sundaram BNP Paribas Home Finance Limited & Anr.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1861
Limitation Act, 1963-Section 5
Tribunals and Commissions31 Jul 2026
Tuhin Dey Vs Kotak Mahindra Bank Limited & Anr.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1862
Tribunals and Commissions31 Jul 2026
Bank of Baroda Vs Satya Narayan Inani & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1863
Tribunals and Commissions31 Jul 2026
M/s N.K.Fabrics & Anr. Vs Bank Of Baroda & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1864