COURT ARCHIVE

Debts Recovery Appellate Tribunal judgments

2,242 judgments · page 4 of 113

Tribunals and Commissions03 Sept 2026Dismissed

The Saraswat Co-operative Bank Ltd. Vs KBC Bank N.V. & Ors.

Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6104

Recovery of Debts Due to Banks and Financial Institutions Act, 1993-Section 20SARFAESI Act-Section 13(2), 13(4)

Tribunals and Commissions03 Sept 2026Allowed

Asset Reconstruction Co. (India) Ltd. Vs Xrbia Ambience Reality LLP & Ors.

Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6098

Tribunals and Commissions03 Sept 2026Disposed Of

Bhoomi Rajeev Vora & Anr. Vs Bank Of Baroda

Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6097

Tribunals and Commissions03 Sept 2026Disposed Of

Central Bank of India Vs SmtManjunla Devi G.D. & Ors.

Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6052

SARFAESI

Tribunals and Commissions03 Sept 2026Dismissed

Kunal Madhubhai Patel Vs Bank of India & Ors.

Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6050

Tribunals and Commissions03 Sept 2026Disposed Of

Ms Shivam Agencies Vs Bank Of Maharashtra

Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6049

Tribunals and Commissions02 Sept 2026Dismissed

M/s. Nakoda Fruit Products Pvt. & Ors. Vs Union Bank Of India & Anr.

Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6080

Tribunals and Commissions02 Sept 2026Disposed Of

M/s. Haji Abdulla Sha Trust & Ors. Vs The Authorised Officer, Indian Overseas Bank, Pennakonam Branch

Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6068

SARFAESI

Tribunals and Commissions02 Sept 2026Dismissed

M/s. S.P. Constructions & Ors. Vs The Authorized Officer Bank Of Baroda & Ors.

Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6062

Tribunals and Commissions01 Sept 2026

Uttar Pradesh State Industrial Development Authority (UPSIDA) Vs Asset Reconstruction Co. (India) Ltd.

Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6102

Code of Civil Procedure, 1908-Section 152

Tribunals and Commissions01 Sept 2026Partly Allowed

UCO Bank Vs E. Thirugnanasambandam & Ors.

Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6081

Tribunals and Commissions01 Sept 2026Allowed

M/s Indian Renewable Energy Development Agency Limited Vs Edelweiss Asset Reconstruction Company Limited & Ors.

Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6076

SARFAESI Act

Tribunals and Commissions01 Sept 2026Disposed Of

M/s. Excel Precision Components & Ors. Vs M/s. City Union Bank Ltd. & Anr.

Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6075

Tribunals and Commissions01 Sept 2026Disposed Of

Mrs. P. Devi Vs M/s. City Union Bank Ltd. & Anr.

Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6063

Tribunals and Commissions19 Aug 2026

Renu Arora & Anr. Vs Indian Bank & Ors.

Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 5264

CPC-Order 22, 22 Rule 1, 22 Rule 2, 22 Rule 2-B, 22 Rule 4Limitation Act, 1963-Article 120, 121SARFAESI Act

Tribunals and Commissions18 Aug 2026

Jammu And Kashmir Bank Limited Vs Industrial Investment Bank Of India Limited & Anr.

Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 5263

Recovery of Debts and Bankruptcy Act, 1993-Section 22(2)(g)

Tribunals and Commissions18 Aug 2026Appeal dismissed

Jammu and Kashmir Bank Limited Vs Industrial Investment Bank of India Limited

Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 0049

Recovery of Debts and Bankruptcy Act, 1993-Section 22(2)(g)

Tribunals and Commissions18 Aug 2026Dismissed

Shri Kishor Vasudev Paryani Vs State Bank of India & Ors.

Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 0039

Bombay Shops and Establishments Rules, 1948-Rules 6 and 8Registration Act-Section 17

Tribunals and Commissions12 Aug 2026

HDFC Bank Limited Vs M/s. VKA Constructions & Ors.

Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6128

Recovery of Debt and Bankruptcy (RDB) Act, 1993-Section 19(6), 19(7), 19(9)Code of Civil Procedure, 1908-Order XXIII, 8 Rule 6, 8 Rule 6-ALimitation Act of 1963

Tribunals and Commissions12 Aug 2026

Mahesh Tannaya Kotiyan & Anr. Vs Punjab National Bank & Anr.

Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 5228

SARFAESI Act-Section 14