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Debts Recovery Appellate Tribunal judgments

2,242 judgments · page 2 of 113

Tribunals and Commissions16 Sept 2026Disposed Of

G.Sarathy Vs Indian Bank & Ors.

Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6106

SARFAESI Act, 2002-Section 2, 2(f), 11, 13, 13(2), 13(4), 14, 17RDB Act, 1993Indian Evidence Act-Section 73
Tribunals and Commissions16 Sept 2026Disposed Of

G.Sarathy Vs Indian Bank & Ors.

Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6074

SARFAESI Act, 2002-Section 2, 2(f), 11, 13, 13(2), 13(4), 14, 17RDB Act, 1993Arbitration and Conciliation Act, 1996-Section 11