Tribunals and Commissions14 Jul 2026Allowed
Canara Bank Vs M/s Lucky Trade Industry & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1848
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments, 2026
690 judgments · page 13 of 35
Tribunals and Commissions14 Jul 2026
Ms. Savinder Kaur Vs Indian Overseas Bank
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1849
Tribunals and Commissions14 Jul 2026
Abhijeet Power Limited Vs Rural Electrification Corporation Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1850
CPC-Section 148, 149
Tribunals and Commissions14 Jul 2026
Canara Bank Vs Sambhav Construction And Civil Works & Anr.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1851
Tribunals and Commissions14 Jul 2026
Ms. Savinder Kaur Vs Reliance Assets Reconstruction Company Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1852
Tribunals and Commissions14 Jul 2026
Atindra Container Pvt. Ltd. Vs Punjab National Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 2123
SARFAESI Act, 2002-Section 13(2), 13(4), 17, 17(1), 18, 34Limitation Act, 1963-Section 5, 14, 29(2), 4 to 24Debts Recovery Tribunals and Debts Recovery Appellate Tribunals Electronic Filing Rules, 2020-Section 3(2), Rule 4(2)
Tribunals and Commissions13 Jul 2026
Standard Chartered Bank Group Special Asset Management & Anr. Vs Vineet Oils Private Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1855
Tribunals and Commissions13 Jul 2026
M/s. Chittaranjan Multipurpose Heemghar Pvt. Ltd. & Ors. Vs Union Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1964
Security Interest (Enforcement) Rules, 2002-Rule 8(6), 9(1)
Tribunals and Commissions13 Jul 2026
Shaikh Tanveer W/o Izrar Ahmed Abdul Rashid Shaikh & Ors. Vs UCO Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1965
Tribunals and Commissions13 Jul 2026
M/s ANG Globals & Anr. Vs Small Industries Development Bank Of India (SIDBI)
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1966
Recovery of Debts and Bankruptcy Act, 1993-Chapter IV, Section 19(1), 19(5)(i)
Tribunals and Commissions13 Jul 2026Disposed Of
M/s Tirupati Balaji Traders & Anr. Vs Canara Bank
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1967
Tribunals and Commissions13 Jul 2026
IDBI Bank Limited Vs M/s J.R. Processors Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1968
Tribunals and Commissions13 Jul 2026
Sarita Kaushik & Ors. Vs Bank of Baroda
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1969
Tribunals and Commissions13 Jul 2026
Punam Devi Vs State Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1970
Tribunals and Commissions13 Jul 2026
Suman Vs State Bank Of Indian & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1971
Tribunals and Commissions13 Jul 2026Dismissed
State Bank Of India Vs Surujit Das & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1972
Tribunals and Commissions13 Jul 2026
M/s Avon Elements Limited & Ors. Vs State Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1973
Tribunals and Commissions13 Jul 2026
Suman Vs State Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1974
Tribunals and Commissions13 Jul 2026
Sheela Vs State Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1975
Tribunals and Commissions13 Jul 2026
M/s. NU-Tech Associates Vs Canara Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 2127
Negotiable Instruments Act-Section 131