COURT ARCHIVE

Debts Recovery Appellate Tribunal judgments, 2026

690 judgments · page 11 of 35

Tribunals and Commissions17 Jul 2026Allowed

UCO Bank Vs Dalbir Singh & Ors.

Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1938

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 13(4), 31, 31(i)
Tribunals and Commissions17 Jul 2026

K. Dasarah & Ors. Vs Axis Bank Limited & Ors.

Debts Recovery Appellate Tribunal · 2025 INSC 1134

SARFAESI Act, 2002-Section 31(i), 13(2), 13(4), 14Security Interest (Enforcement) Rules, 2002-Rules 8 and 9, 8(5), 8(6), 9(1)General Clauses Act-Section 27