COURT ARCHIVE

Debts Recovery Appellate Tribunal judgments, 2026

690 judgments · page 12 of 35

Tribunals and Commissions15 Jul 2026

UCO Bank Vs Anjan Kumar Dey & Ors.

Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1955

SARFAESI Act, 2002-Section 17, 13(2)Security Interest (Enforcement) Rules, 2002-Rule 8(6), 9(1)