Tribunals and Commissions19 Jun 2015Allowed
M/s. Chaddha Paper Mills Ltd. Vs C.C E , Meerut-II
Customs, Excise And Service Tax Appellate Tribunal · (2015) 06 CESTAT CK 0011
Finance Act, 1994 — Section 65(19), 76
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments
2,079 judgments · page 94 of 104
Tribunals and Commissions19 Jun 2015Dismissed
C.C.E , Indore Vs M/s. Agro Solvent Products Pvt Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2015) 06 CESTAT CK 0010
Finance Act, 1994 — Section 65(105)(zzh), 65(106), 65(107), 65(108)
Tribunals and Commissions19 Jun 2015Dismissed
CCE-Indore Vs M/s. Montage Enterprises Pvt. Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2015) 06 CESTAT CK 0009
Tribunals and Commissions17 Jun 2015Allowed/Dismissed
M/s Nortel Networks (I) Pvt. Limited Vs CST, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 06 CESTAT CK 0008
Finance Act, 1994 — Section 66A, 67Export of Service Rules, 2005 — Rule 3
Tribunals and Commissions16 Jun 2015Allowed
M/s Tanay LandconIndia Pvt. Ltd. Vs CST And ST, Jaipur
Customs, Excise And Service Tax Appellate Tribunal · (2015) 06 CESTAT CK 0007
Cenvat Credit Rules, 2004 — Rule 6, 6(2), 6(4)
Tribunals and Commissions12 Jun 2015Allowed/Dismissed
Commissioner Of Customs Central Excise, Bhopal Vs M/s. The Clique (Personality Development Institute)
Customs, Excise And Service Tax Appellate Tribunal · (2015) 06 CESTAT CK 0006
Finance Act, 1994 — Section 65(105)(zzzo), 66A, 75, 76, 78
Tribunals and Commissions12 Jun 2015Allowed
M/s. M L Agrawal Construction Vs Commissioner Of Customs And Central Excise, Indore (MP)
Customs, Excise And Service Tax Appellate Tribunal · (2015) 06 CESTAT CK 0005
Finance Act, 1994 — Section 76, 78, 84
Tribunals and Commissions09 Jun 2015Allowed
Mr.Charanjeet Singh Khanuja And Ors. Vs CST, Indore/Lucknow/Jaipur/Ludhiana And Ors.
Customs, Excise And Service Tax Appellate Tribunal · (2015) 06 CESTAT CK 0004
Finance Act, 1994 — Section 65(105)(zzb), 65(19), 65(19)(i), 73(1), 76, 77, 78Central Excise Act, 1944 — Section 11A(1)
Tribunals and Commissions08 Jun 2015Allowed
M/s Buhariwala Logistics Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 06 CESTAT CK 0003
Tribunals and Commissions08 Jun 2015Dismissed
T.W. Exports Pvt. Ltd. Vs C.C., New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 06 CESTAT CK 0002
Customs Act, 1962 — Section 129E, 143(3)
Tribunals and Commissions03 Jun 2015Allowed
ONGC Ltd. Through ED-COED Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 06 CESTAT CK 0001
Customs Act, 1962 — Section 25(1)
Tribunals and Commissions29 May 2015Dismissed
C.C.E., Indore Vs Kriti Industries Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2015) 05 CESTAT CK 0015
Cenvat Credit Rules, 2004 — Rule 6, 6(3)(b)Central Excise Act, 1944 — Section 3, 11A
Tribunals and Commissions25 May 2015Allowed
M/s. Mahaveer Transport Vs C.C.E. Raipur
Customs, Excise And Service Tax Appellate Tribunal · (2015) 05 CESTAT CK 0014
Central Excise Appeals Rules 2001 — Rule 5Finance Act, 1994 — Section 65, 65(68), 76, 77, 78
Tribunals and Commissions15 May 2015Allowed
M/s. Jubilant Life Sciences Vs C.C.E. & S.T. – Meerut-II
Customs, Excise And Service Tax Appellate Tribunal · (2015) 05 CESTAT CK 0013
Central Excise Act, 1944 — Section 11CCenvat Credit Rules, 2004 — Rule 2(l)
Tribunals and Commissions14 May 2015Disposed Of
CCE, Raipur Vs M/s Supreme Warehousing Corporation
Customs, Excise And Service Tax Appellate Tribunal · (2015) 05 CESTAT CK 0012
Service Tax Rules, 1994 — Rule 2(1)(d)(v)Central Excise Act, 1944 — Section 35A
Tribunals and Commissions14 May 2015Allowed
M/s. Khicha Industries Vs CCE-Jaipur-II
Customs, Excise And Service Tax Appellate Tribunal · (2015) 05 CESTAT CK 0011
Finance Act, 1994 — Section (65)(19), 65(23), 76, 77, 78, 80
Tribunals and Commissions14 May 2015Allowed
M/s Hi-tech Seal Engineers Vs CCE, Jaipur-I
Customs, Excise And Service Tax Appellate Tribunal · (2015) 05 CESTAT CK 0010
Finance Act, 1994 — Section 65(64)
Tribunals and Commissions13 May 2015Dismissed
C.C. ICD, TKO, New Delhi Vs M/s. Jagdamba Tin Suppliers
Customs, Excise And Service Tax Appellate Tribunal · (2015) 05 CESTAT CK 0009
Customs Act, 1962 — Section 108
Tribunals and Commissions13 May 2015Allowed
M/s. Global Associates And Ors. Vs CC, ICD, TKO, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 05 CESTAT CK 0008
Customs Act, 1962 — Section 18
Tribunals and Commissions13 May 2015Allowed
M/s Hingora Industries Ltd. Vs CCE, Indore
Customs, Excise And Service Tax Appellate Tribunal · (2015) 05 CESTAT CK 0007