Tribunals and Commissions22 Dec 2014Dismissed
CC, New Delhi Vs M/s Foss India (P) Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2014) 12 CESTAT CK 0011
Customs Act, 1962 — Section 17(5)
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments, 2014
145 judgments · page 1 of 8
Tribunals and Commissions19 Dec 2014Allowed
Commissioner Of Central Excise Jaipur Vs M/s. Rajasthan Textiles Mills
Customs, Excise And Service Tax Appellate Tribunal · (2014) 12 CESTAT CK 0010
Tribunals and Commissions18 Dec 2014Dismissed
CCE, Jaipur-II Vs M/s Nirma Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2014) 12 CESTAT CK 0009
Finance Act, 1994 — Section 76, 77, 78
Tribunals and Commissions18 Dec 2014Disposed Of
Mediaguru News Pvt. Ltd. Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 12 CESTAT CK 0008
Customs Act, 1962 — Section 60, 61
Tribunals and Commissions17 Dec 2014Allowed
M/s. Gunjan Sharma Vs C.C. New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 12 CESTAT CK 0007
Customs House Agents Licensing Regulations, 2004 — Regulation 20(2), 22
Tribunals and Commissions17 Dec 2014Disposed Of
M/s. Buhariwala Logistics And Anr. Vs C.C. (Import & General), New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 12 CESTAT CK 0006
Customs Act, 1962 — Section 112, 112(a), 112(b), 114AA 117
Tribunals and Commissions04 Dec 2014Allowed
Shri Pankaj Kumar Vs CCE And ST, Raipur
Customs, Excise And Service Tax Appellate Tribunal · (2014) 12 CESTAT CK 0005
Finance Act, 1994 — Section 65(68), 76, 77, 78
Tribunals and Commissions02 Dec 2014Allowed
M/s GAP International Sourcing (India) Pvt. Ltd. Vs CST, Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 12 CESTAT CK 0003
Tribunals and Commissions01 Dec 2014Dismissed
C.C., New Delhi (ICD TKD) Vs M/s. Ethan Sales And Service Trade Exporters And Communication Equipment
Customs, Excise And Service Tax Appellate Tribunal · (2014) 12 CESTAT CK 0002
Customs Act, 1962 — Section 110A
Tribunals and Commissions01 Dec 2014Dismissed
C.C., New Delhi (ICD TKD) Vs M/s. Pavitra Infracon P. Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2014) 12 CESTAT CK 0001
Customs Act, 1962 — Section 110A
Tribunals and Commissions27 Nov 2014Allowed
M/s. Bagai Construction Vs CST, Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 11 CESTAT CK 0005
Finance Act, 1994 — Section 65(105), 65A, 77, 78Service Tax (Determination of Value) Rules, 2006 — Rule 2A
Tribunals and Commissions27 Nov 2014Allowed
M/s Ahluwalia Contracts (India) Ltd. Vs CST, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 11 CESTAT CK 0004
Service Tax Rules, 2004 — Rule 6(3A)(a), 6(4)(B)(iii)Finance Act, 1994 — Section 65, 68, 73Service Tax (Determination of Value) Rules, 2006 — Rule 2A, 4B, 6(3)(A)
Tribunals and Commissions26 Nov 2014Dismissed
M/s Jenika Security Network Vs CCE, Jaipur-I
Customs, Excise And Service Tax Appellate Tribunal · (2014) 11 CESTAT CK 0003
Finance Act, 1994 — Section 85Central Excise Act, 1944 — Section 35C, 37C, 37C(2)General Clauses Act, 1987 — Section 27
Tribunals and Commissions18 Nov 2014Allowed
M/s. J.K. Lakshmi Cement Ltd. Vs CCE And ST, Jaipur-II
Customs, Excise And Service Tax Appellate Tribunal · (2014) 11 CESTAT CK 0002
Service Tax Rules, 1994 — Rule 2(1)(d)(v)Cenvat Credit Rules, 2004 — Rule 3(4)
Tribunals and Commissions10 Nov 2014Dismissed
CCE, Delhi Vs M/s. Skipper Electricals India Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2014) 11 CESTAT CK 0001
Tribunals and Commissions22 Oct 2014Allowed
M.R. Tractor & Trolley Vs CC, Jodhpur
Customs, Excise And Service Tax Appellate Tribunal · (2014) 10 CESTAT CK 0009
Tribunals and Commissions22 Oct 2014Dismissed
CC, Jodhpur Vs Art Asia Sankalp International
Customs, Excise And Service Tax Appellate Tribunal · (2014) 10 CESTAT CK 0008
Tribunals and Commissions17 Oct 2014Disposed Of
M/s. Paradise Mehak Properties Pvt. Ltd. And Ors. Vs CCE & ST, Jaipur-I
Customs, Excise And Service Tax Appellate Tribunal · (2014) 10 CESTAT CK 0007
Finance Act, 1994 — Section 65(105)(zzzz)
Tribunals and Commissions16 Oct 2014Allowed
M/s Darbar Transport Company Vs CCE, Jaipur-I
Customs, Excise And Service Tax Appellate Tribunal · (2014) 10 CESTAT CK 0005
Tribunals and Commissions16 Oct 2014Allowed
M/s Suncity Art Exporters And Ors. Vs CCE & ST, Jaipur-II
Customs, Excise And Service Tax Appellate Tribunal · (2014) 10 CESTAT CK 0004