COURT ARCHIVE

Customs, Excise And Service Tax Appellate Tribunal judgments, 2016

51 judgments · page 1 of 3

Tribunals and Commissions19 Dec 2016Allowed

M/s. Kichha Sugar Co. Ltd. Vs C.C.E. Meerut-I

Customs, Excise And Service Tax Appellate Tribunal · (2016) 12 CESTAT CK 0001

Motor Vehicle Act, 1988 — Section 2Service Tax Rule, 1994 — Rule 2(1)(d)(v), 4BFinance Act, 1994 — Section 65(105)(zzp), 65(50a)
Tribunals and Commissions19 Aug 2016Allowed

M/s. Air India Vs C.S.T. Delhi

Customs, Excise And Service Tax Appellate Tribunal · (2016) 08 CESTAT CK 0004

Finance Act, 1994 — Section 65(105)(zzzo), 65(113), 65(115), 77