Tribunals and Commissions27 Jul 2017Allowed
M/s Adhikrut Jabti Evam Vasuli Vs CCE, Indore
Customs, Excise And Service Tax Appellate Tribunal · (2017) 07 CESTAT CK 0001
Service Tax (Determination of Value Rules), 2006 — Rule 5(1), 5(2)Finance Act, 1994 — Section 66, 67, 78, 80Cenvat Credit Rules, 2004 — Rule 6(3), 8(3)