Tribunals and Commissions03 Dec 2013Dismissed
M/s. Hindustan Lever Ltd. Vs Designated Authority And others
Customs, Excise And Service Tax Appellate Tribunal · (2013) 12 CESTAT CK 0001
Customs Tariff Act, 1975 — Section 9B, 9A(5), 9A(l)(c)Customs Tariff (Identification, Assessment And Collection Of Anti Dumping Only On Dumped Articles And For Determination Of Injury) Rules, 1995 — Rule 2(b), 5, 5(4), 6(3), 6(4), 6, 7, 8, 9, 10, 11, 16, 17, 18, 19, 14, 20, 23