Tribunals and Commissions28 Dec 2021Dismissed
M/s. Hindustan Enterprises Vs Commissioner Of Central Goods And Service Tax
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0052
Central Excise Act, 1944 — Section 9D
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments, 2021
788 judgments · page 1 of 40
Tribunals and Commissions27 Dec 2021Allowed
M/s. Trishul Metal Industries Ltd. And Anr. Vs Commissioner Of Central Goods And Service Tax, Surya Nagar, Alwar (Raj)
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0051
Central Excise Rules, 2002 — Rule 11Cenvat Credit Rules, 2004 — Rule 9, 9(3)Central Excise Act, 1944 — Section 9D, 33
Tribunals and Commissions22 Dec 2021Allowed
M/s. Himachal Join Venture Vs Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0050
Customs Act, 1962 — Section 128Foreign Trade (Development And Regulation) Act, 1992 — Section 11(2)
Tribunals and Commissions22 Dec 2021Allowed
M/s.Rajasthan Urban Infrastructure Finance And Development Corporation Limited Vs Commissioner Of Central Excise And Service Tax
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0049
Finance Act, 1994 — Section 65(65), 66(105)(r), 75, 78
Tribunals and Commissions22 Dec 2021Allowed
M/s DI Gold Designer Jewellery And Ors. Vs Commissioner Of Customs (Preventive) Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0048
Customs Act, 1962 — Section 110, 112(b), 123, 124Foreign Trade (Development & Regulation) Act, 1992 — Section 3
Tribunals and Commissions22 Dec 2021Allowed
M/s.Agrawal Metal Works Pvt. Ltd. And Ors. Vs Commissioner Of Central GST, Alwar
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0047
Tribunals and Commissions21 Dec 2021Allowed
Karan Transport Company Vs Commissioner, Central Excise, CGST
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0046
Central Excise Act, 1944 — Section 11D, 35B, 35FCenvat Credit Rules, 2004 — Rule 6
Tribunals and Commissions21 Dec 2021Allowed
Mahile Engine Components India Pvt Ltd. Vs Commissioner, Central Excise, Indore
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0045
Cenvat Credit Rules, 2004 — Rule 2(1), 3, 4Central Excise Act, 1944 — Section 4, 4(iii)Sale of Goods Act, 1930 — Section 19
Tribunals and Commissions17 Dec 2021Dismissed
M/s Bridgestone India Pvt. Ltd. Vs Commissioner Of Customs And CGST
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0044
Customs Act, 1962 — Section 27
Tribunals and Commissions17 Dec 2021Allowed
M/s M. B. Construction Vs Commissioner, Central Goods And Service Tax, Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0043
Customs Act, 1962 — Section 27Central Excise Act, 1944 — Section 11B, 35FF
Tribunals and Commissions16 Dec 2021Allowed
M/s Eastern Refractories Limited Vs Commissioner, Goods And Service Tax, Customs And Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0042
Central Excise Tariff Act, 1985 — Chapter 69Central Excise Act, 1944 — Section 11AA, 11AC
Tribunals and Commissions15 Dec 2021Allowed
M/s Jagannath Polymers Pvt Ltd Vs Commissioner, CGST- Jaipur 1
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0041
Customs Act, 1962 — Section 2(26)Service Tax Rules, 1994 — Rule 7C, 7CACentral Goods and Services Tax Act, 2017 — Section 142(3), 142(8)(a)
Tribunals and Commissions14 Dec 2021Allowed
M/s Ajay Agarwal And Co. Vs Commissioner Of Customs (Prev.)
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0040
Customs Brokers Licensing Regulations, 2018 — Regulation 10(d), 10(e), 10(f), 16(1), 16(2)Customs Act, 1962 — Section 108, 111
Tribunals and Commissions14 Dec 2021Allowed
M/s Ravindra Kumar Gupta And Sons Vs Commissioner, Central Goods And Service Tax
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0039
Finance Act, 2016 — Section 11B, 12B
Tribunals and Commissions14 Dec 2021Allowed
M/s. Bodhan Singh Yadav Vs Commissioner (Appeals), CGST
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0038
Tribunals and Commissions13 Dec 2021Allowed
M/s. Grand Slam Express Pvt. Ltd. Vs Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0037
Customs Act, 1962 — Section 112, 146Courier Imports and Exports (Electronic Declaration and Processing) Regulations, 2010 — Regulation 10(7), 12(1)(i), 12(1)(iii), 12(1)(iv), 12(1)(v), 12(1)(vii), 12(1)(x), 13(1), 14Customs House Agents Licensing Regulations, 2004 — Regulation 8, 19
Tribunals and Commissions10 Dec 2021Allowed
M/s Adwyn Chemical Pvt. Ltd. Vs Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0036
Customs Act, 1962 — Section 25, 25(1), 27, 27(1), 27(1B)Customs Tariff Act, 1975 — Section 3(5), 3(6), 3(8)
Tribunals and Commissions09 Dec 2021Allowed
Shirpur Gold Refinery Ltd Vs C.C.E. -Ahmedabad-I
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0031
Cenvat Credit Rules, 2004 — Rule 4(7), 5, 9, 9(2)Service Tax Rules,1993 — Rule 4A
Tribunals and Commissions08 Dec 2021Allowed
Hetram Sharma Vs Commissioner Of Central Goods And Service Tax And Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0035
Cenvat Credit Rules, 2004 — Rule 9
Tribunals and Commissions08 Dec 2021Allowed
Shri Rakesh Kumar Jain, Director Of M/s Rajasthan Industrial Gases Ltd. Vs Commissioner, Central Goods And Service Tax Commissionerate, Jaipur
Customs, Excise And Service Tax Appellate Tribunal · (2021) 12 CESTAT CK 0034