Tribunals and Commissions06 Jan 2021Allowed
M/s. IDFC Bank Limited @Hash Commissioner Of CGST, Mumbai East
Customs, Excise And Service Tax Appellate Tribunal · (2021) 01 CESTAT CK 0004
Cenvat Credit Rules, 2004 — Rule 2(l)
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments, 2021
788 judgments · page 40 of 40
Tribunals and Commissions06 Jan 2021Allowed
M/s Novartis Healthcare P Ltd @Hash Commissioner CGST, Mumbai Central
Customs, Excise And Service Tax Appellate Tribunal · (2021) 01 CESTAT CK 0003
Cenvat Credit Rules, 2004 — Rule 4(7), 5
Tribunals and Commissions05 Jan 2021Allowed
Commissioner of Central Excise And ST, Ahmedabad @Hash Tolaram Electronics Pvt Limited
Customs, Excise And Service Tax Appellate Tribunal · (2021) 01 CESTAT CK 0008
Tribunals and Commissions05 Jan 2021Allowed
M/s. Tinplate Company of India Limited @Hash Commissioner Of Central Excise And Service Tax, Jamshedpur
Customs, Excise And Service Tax Appellate Tribunal · (2021) 01 CESTAT CK 0007
Finance Act, 1994 — Section 73(1), 75, 77, 78
Tribunals and Commissions05 Jan 2021Allowed
M/s Semtech Advanced Systems India Pvt. Ltd. @Hash Commr. of Central Excise And Service Tax, Bhubaneswar
Customs, Excise And Service Tax Appellate Tribunal · (2021) 01 CESTAT CK 0006
Tribunals and Commissions05 Jan 2021Dismissed
Commr. Of Central Excise And S.Tax, Bolpur @Hash M/s Integrated Coal Mining Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2021) 01 CESTAT CK 0005
Finance Act, 1994 — Section 65(19), 65(19)(v), 66, 73(1), 75, 76, 77(2), 78Central Excise Act, 1944 — Section 2(d), 2(f)Central Excise Tariff Act, 1985 — Section I, V
Tribunals and Commissions04 Jan 2021Allowed
Bhoruka Extrusions Pvt Ltd Vs C.C.,C.E. And S.T-Mysore
Customs, Excise And Service Tax Appellate Tribunal · (2021) 01 CESTAT CK 0002
Central Goods and Services Tax Act, 2017 — Section 142(6)Finance Act, 1994 — Section 11AC, 66ECenvat Credit Rules, 2004 — Rule 2(l), 10
Tribunals and Commissions04 Jan 2021Partly Allowed
M/s. Centum Electronics Ltd Vs Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2021) 01 CESTAT CK 0001
Customs Tariff Act, 1975 — Section 3(1)Central Excise Act, 1944 — Section 3Customs Act, 1962 — Section 3, 28, 111, 112(a)