Tribunals and Commissions21 Apr 2010Allowed
M/s. BASF South East Asia Pte Ltd & Ors. Vs Designated Authority/Ministry Of Finance
Customs, Excise And Service Tax Appellate Tribunal · (2010) 04 CESTAT CK 0001
Customs Tariff Act, 1975 — Section 9A(1), 9A(5), 9A(6)Anti-Dumping Rules, 1995 — Rule 23
