COURT ARCHIVE

Customs, Excise And Service Tax Appellate Tribunal judgments, 2016

51 judgments · page 3 of 3

Tribunals and Commissions01 Mar 2016Dismissed

C.C.E., Indore Vs M/s. Vertex Technosoft Ltd

Customs, Excise And Service Tax Appellate Tribunal · (2016) 03 CESTAT CK 0001

State Financial Corporation Act, 1951 — Section 29Central Excise Act, 1944 — Section 11, 11DCentral Excise Rules, 1944 — Rule 230

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Tribunals and Commissions24 Feb 2016Allowed

M/s. Raymond Ltd. Vs C.C.E.- Bhopal

Customs, Excise And Service Tax Appellate Tribunal · (2016) 02 CESTAT CK 0005

Central Excise Tariff Act, 1985 — Section 51, 55, 58Central Excise Valuation Rules, 2000 — Rule 8, 9, 10, 11Central Excise Act, 1944 — Section 4, 4(1)(b), 11A

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Tribunals and Commissions23 Feb 2016Dismissed

M/s Modern Woolens Ltd. Vs CCE, Jaipur – II

Customs, Excise And Service Tax Appellate Tribunal · (2016) 02 CESTAT CK 0004

Central Excise Tariff Act, 1985 — Section 51, 55Cenvat Credit Rules, 2002 — Rule 21

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Tribunals and Commissions22 Feb 2016Dismissed

C.C.E., Raipur Vs Bharat Aluminium Co. Ltd.

Customs, Excise And Service Tax Appellate Tribunal · (2016) 02 CESTAT CK 0003

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Tribunals and Commissions18 Feb 2016Disposed Of

C.C.E. Jaipur-I Vs M/s. Dalas Biotech Ltd.

Customs, Excise And Service Tax Appellate Tribunal · (2016) 02 CESTAT CK 0002

Cenvat Credit Rules, 2004 — Rule 4(5)Cenvat Credit Rules, 2002 — Rule 4(5)

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Tribunals and Commissions17 Feb 2016Dismissed

M/s Kriti Industries (India) Ltd. Vs CCE, Indore

Customs, Excise And Service Tax Appellate Tribunal · (2016) 02 CESTAT CK 0001

Central Excise Tariff Act, 1985 — Section 39Cenvat Credit Rules, 2004 — Rule 6(3)(b)

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Tribunals and Commissions15 Jan 2016Allowed

Taneja Iron And Steel Company Ltd. And Anr. Vs C.C.E. And S.T., Indore

Customs, Excise And Service Tax Appellate Tribunal · (2016) 01 CESTAT CK 0005

Central Excise Rules 2002 — Rule 25, 25(1), 26Central Excise Rules, 1944 — Rule 173Q

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Tribunals and Commissions13 Jan 2016Dismissed

M/s. Polycon International Ltd. Unit-II Vs C.C.E. Jaipur-I

Customs, Excise And Service Tax Appellate Tribunal · (2016) 01 CESTAT CK 0004

Central Excise Valuation Rules, 2000 — Rule 6

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Tribunals and Commissions11 Jan 2016Dismissed

C.C.E., Bhopal Vs Lupin Ltd.

Customs, Excise And Service Tax Appellate Tribunal · (2016) 01 CESTAT CK 0003

Central Excise Tariff Act, 1985 — Section 29, 30Valuation Rules, 2000 — Rule 11Cenvat Credit Rules, 2001 — Rule 3(4)

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Tribunals and Commissions11 Jan 2016Dismissed

C.C.E., Jaipur-I And Anr. Vs Varun Beverages Ltd.

Customs, Excise And Service Tax Appellate Tribunal · (2016) 01 CESTAT CK 0002

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Tribunals and Commissions11 Jan 2016Dismissed

M/s. I.B.P. Co. Ltd. Vs C.C.E. And S.T., Raipur

Customs, Excise And Service Tax Appellate Tribunal · (2016) 01 CESTAT CK 0001

Central Excise Tariff Act, 1985 — Section 36Central Excise Rules, 1944 — Rule 11A, 13, 57A, 57C, 57CC

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