Tribunals and Commissions28 Aug 2014Dismissed
CCE, Raipur Vs M/s J.J. Enterprises
Customs, Excise And Service Tax Appellate Tribunal · (2014) 08 CESTAT CK 0011
Finance Act, 1994 — Section 70
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments, 2014
145 judgments · page 3 of 8
Tribunals and Commissions26 Aug 2014Disposed Of
M/s. Kalpik Interiors Vs CST, Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 08 CESTAT CK 0010
Finance Act, 1994 — Section 65(105), 65(105)(zzq), 65(105)(zzh), 66, 67, 93
Tribunals and Commissions26 Aug 2014Allowed
M/s. Singhania Enterprices Vs CCE, Raipur
Customs, Excise And Service Tax Appellate Tribunal · (2014) 08 CESTAT CK 0009
Finance Act, 1994 — Section 65(30a), 65(91a), 65(zzzz), 76, 77, 78
Tribunals and Commissions12 Aug 2014Allowed
M/s Gwalior Alcobrew Pvt. Ltd. Vs CC, Indore
Customs, Excise And Service Tax Appellate Tribunal · (2014) 08 CESTAT CK 0008
Customs Act, 1962 — Section 15, 18, 18(1), 18(2), 18(3), 18(4), 18(5), 28AA, 46Taxation Laws (Amendment) Act, 2006 — Section 21
Tribunals and Commissions12 Aug 2014Allowed
M/s. Dayanand Medical College & Hospital Vs C.C. (Import & General), New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 08 CESTAT CK 0007
Customs Act, 1962 — Section 112(a), 28
Tribunals and Commissions08 Aug 2014Allowed
M/s Austrian Airways Vs Commissioner (Adjn) Central Excise Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 08 CESTAT CK 0006
Finance Act, 1994 — Section 65(36), 65(105), 65(105)(zh), 65(75), 66A, 66A(1), 66A(1)(b), 66A(2), 68, 73, 73(1), 75, 76, 77, 78, 83, 86(7)Central Excise Act, 1994 — Section 11A(1), 14, 35D(1)Service Tax Rules, 1994 — Rule 2(1)(d)(iv)
Tribunals and Commissions07 Aug 2014Dismissed
Oswal Traders & Travels Pvt.Ltd. Vs CC (I&G), New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 08 CESTAT CK 0005
Tribunals and Commissions07 Aug 2014Allowed
Delhi International Airport Pvt.Ltd. Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 08 CESTAT CK 0004
Customs Act, 1962 — Section 128
Tribunals and Commissions07 Aug 2014Allowed
Prass Aggrawal Hosiery And Ors. Vs CC, ICD, TKD, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 08 CESTAT CK 0003
Tribunals and Commissions06 Aug 2014Allowed
Shri Chander Sharma, Proprietor Vs C.C., New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 08 CESTAT CK 0001
Customs Act, 1962 — Section 2(39), 12
Tribunals and Commissions31 Jul 2014Allowed
Ruchi Infotech Ltd. Vs CCE, Indore
Customs, Excise And Service Tax Appellate Tribunal · (2014) 07 CESTAT CK 0015
Finance Act, 1994 — Section 65(64), 65(92), 73, 105(75)
Tribunals and Commissions24 Jul 2014Dismissed
M/s. Liberty Sales Vs CCE, Jaipur I
Customs, Excise And Service Tax Appellate Tribunal · (2014) 07 CESTAT CK 0014
Finance Act, 1994 — Section 76, 77, 78
Tribunals and Commissions23 Jul 2014Allowed
M/s.Capital Builders Vs CCE, Delhi-II
Customs, Excise And Service Tax Appellate Tribunal · (2014) 07 CESTAT CK 0013
Tribunals and Commissions21 Jul 2014Allowed
B.L. Gupta Construction Pvt. Ltd. Vs C.S.T., Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 07 CESTAT CK 0012
Tribunals and Commissions11 Jul 2014Allowed
M/s. Bharat Sanchar Nigam Ltd. Vs CCE, Jaipur-I
Customs, Excise And Service Tax Appellate Tribunal · (2014) 07 CESTAT CK 0011
Tribunals and Commissions10 Jul 2014Allowed
M/s. The General Manager, Telecom, BSNL Vs CCE, Raipur
Customs, Excise And Service Tax Appellate Tribunal · (2014) 07 CESTAT CK 0010
Finance Act, 1994 — Section 76, 78
Tribunals and Commissions10 Jul 2014Allowed
M/s Bharat Sanchar Nigam Limited Vs CCE, Jaipur
Customs, Excise And Service Tax Appellate Tribunal · (2014) 07 CESTAT CK 0009
Cenvat Credit Rules, 2004 — Rule 9Finance Act, 1994 — Section 73
Tribunals and Commissions10 Jul 2014Allowed
M/s. Sankhla Udyog Vs CCE & ST, Jaipur
Customs, Excise And Service Tax Appellate Tribunal · (2014) 07 CESTAT CK 0008
Finance Act, 1994 — Section 80
Tribunals and Commissions09 Jul 2014Allowed
Desert Inn Limited Vs C.C.E., Jaipur I
Customs, Excise And Service Tax Appellate Tribunal · (2014) 07 CESTAT CK 0007
Finance Act, 1994 — Section 77
Tribunals and Commissions09 Jul 2014Allowed
Export Promotion Council for Handicraft Vs C.S.T., Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 07 CESTAT CK 0006