COURT ARCHIVE

Customs, Excise And Service Tax Appellate Tribunal judgments, 2014

145 judgments · page 5 of 8

Tribunals and Commissions15 May 2014Allowed

M/s.Bharat Seats Ltd. Vs CCE, Delhi-I

Customs, Excise And Service Tax Appellate Tribunal · (2014) 05 CESTAT CK 0009

Finance Act, 1994 — Section 66A, 75, 76, 77, 78Service Tax Rules, 1994 — Rule 2(1)(d)(iv)
Tribunals and Commissions09 May 2014Allowed

M/s Deepak & Co. Vs CCE, New Delhi

Customs, Excise And Service Tax Appellate Tribunal · (2014) 05 CESTAT CK 0004

Finance Act, 1994 — Section 65(zzzq), 65(105)(zzzq), 65(104c), 65(105)(zzb), 65(19), 65(19)(vi), 75, 76, 77, 78