Tribunals and Commissions28 Mar 2014Disposed Of
M/s Hans Colour Lab And Studio Vs CCE, Jaipur
Customs, Excise And Service Tax Appellate Tribunal · (2014) 03 CESTAT CK 0024
Finance Act, 1994 — Section 76, 77, 80
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments, 2014
145 judgments · page 6 of 8
Tribunals and Commissions28 Mar 2014Dismissed
CCE, Allahabad Vs M/s. Hi-Tech Medical Products Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2014) 03 CESTAT CK 0023
Customs (Import Of Goods At Concessional Rate Of Duty For Manufacture Of Excisable Goods) Rules, 1996 — Rule 8Customs Act, 1962 — Section 28, 28AB, 117Central Excise Act, 1944 — Section 11A(1), 11AB, 11AC
Tribunals and Commissions27 Mar 2014Disposed Of
M/s. Texport Fashion Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 03 CESTAT CK 0022
Tribunals and Commissions27 Mar 2014Allowed
M/s Globe Forex And Travels Ltd. Vs CCE, Jaipur-I
Customs, Excise And Service Tax Appellate Tribunal · (2014) 03 CESTAT CK 0021
Finance Act, 1994 — Section 65(105)(l), 65(19), 76, 77, 78Service Tax Rules, 1994 — Rule 6(7)
Tribunals and Commissions27 Mar 2014Disposed Of
M/s Jai Jawan Coal Carriers Private Limited Vs CST, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 03 CESTAT CK 0019
Finance Act, 1994 — Section 65(105)(Zr), 65(23), 73(1), 75, 76, 77, 78, 80
Tribunals and Commissions26 Mar 2014Dismissed
M/s. Mani Exports Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 03 CESTAT CK 0018
Customs Act, 1962 — Section 111(d), 111(m), 112, 125
Tribunals and Commissions25 Mar 2014Allowed
M/s Suresh Trading Co. Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 03 CESTAT CK 0016
Tribunals and Commissions19 Mar 2014Dismissed
M/s Jain Electronics Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 03 CESTAT CK 0014
Tribunals and Commissions18 Mar 2014Disposed Of
Rashi Wears Pvt. Ltd. Vs C.C., New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 03 CESTAT CK 0013
Tribunals and Commissions18 Mar 2014Allowed
Oriflame India (P) Ltd. Vs C.C.E.,(Import & General), New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 03 CESTAT CK 0012
Tribunals and Commissions14 Mar 2014Allowed
Vikas Cable Co. Vs C.C.Ex., Delhi I
Customs, Excise And Service Tax Appellate Tribunal · (2014) 03 CESTAT CK 0011
Cenvat Credit Rules, 2004 — Rule 3(4)(e)
Tribunals and Commissions14 Mar 2014Dismissed
M/s. Shotam Instruments Pvt. Ltd. Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 03 CESTAT CK 0010
Customs Act, 1962 — Section 2(39)
Tribunals and Commissions14 Mar 2014Allowed
M/s. Nucleus Microsystem Pvt. Ltd. Vs CC, New Delhi (Import & General)
Customs, Excise And Service Tax Appellate Tribunal · (2014) 03 CESTAT CK 0009
Tribunals and Commissions13 Mar 2014Disposed Of
M/s. Kwality Metal Works Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 03 CESTAT CK 0008
Customs Act, 1962 — Section 27(1)
Tribunals and Commissions13 Mar 2014Allowed
Teej Impex Pvt. Ltd. Vs CC, Indore
Customs, Excise And Service Tax Appellate Tribunal · (2014) 03 CESTAT CK 0007
Tribunals and Commissions13 Mar 2014Dismissed
M/s Alpine Modular Interiors (P) Ltd. Vs CST (Adjudication), New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 03 CESTAT CK 0006
Tribunals and Commissions13 Mar 2014Dismissed
M/s Adarsh Co. Operative Bank Ltd. Vs CCE & ST, Jaipur- II
Customs, Excise And Service Tax Appellate Tribunal · (2014) 03 CESTAT CK 0005
Finance Act, 1994 — Section 85(3)
Tribunals and Commissions13 Mar 2014Disposed Of
M/s.Suryansh Diomonds Pvt.Ltd. Vs CC, Import & General, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 03 CESTAT CK 0004
Customs Act, 1962 — Section 154
Tribunals and Commissions11 Mar 2014Allowed
Ranbaxy Laboratory Ltd. Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 03 CESTAT CK 0003
Tribunals and Commissions07 Mar 2014Dismissed
M/s. Seiko Brushware (India) Vs CC, ICD, TKD, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 03 CESTAT CK 0002