COURT ARCHIVE

Customs, Excise And Service Tax Appellate Tribunal judgments, 2014

145 judgments · page 8 of 8

Tribunals and Commissions07 Jan 2014Allowed

M/s Fairyland Hotels & Resorts (P) Ltd. Vs CCE, Indore

Customs, Excise And Service Tax Appellate Tribunal · (2014) 01 CESTAT CK 0006

Finance Act, 1994 — Section 65(105)(zzzz), 65(90a), 76, 77, 78

Tribunals and Commissions06 Jan 2014Allowed

Customs, Excise And Service Tax Appellate Tribunal · (2014) 01 CESTAT CK 0005

Tribunals and Commissions03 Jan 2014Allowed

Customs, Excise And Service Tax Appellate Tribunal · (2014) 01 CESTAT CK 0003

Tribunals and Commissions03 Jan 2014Allowed

Customs, Excise And Service Tax Appellate Tribunal · (2014) 01 CESTAT CK 0002

Tribunals and Commissions01 Jan 2014Allowed

Customs, Excise And Service Tax Appellate Tribunal · (2014) 01 CESTAT CK 0001

Finance Act, 1994 — Section 65(19), 76, 78Central Excise Act, 1944 — Section 2(f)