Tribunals and Commissions13 May 2015Dismissed
M/s APIS India Limited Vs CC (Appeals), ICD, Tughlakabad
Customs, Excise And Service Tax Appellate Tribunal · (2015) 05 CESTAT CK 0006
Customs Act, 1962 — Section 129E
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments
2,079 judgments · page 95 of 104
Tribunals and Commissions13 May 2015Disposed Of
M/s. Nijhawan Travels Pvt. Ltd. And Ors. Vs C.C. (Preventive), New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 05 CESTAT CK 0005
Customs Act, 1962 — Section 111(d), 111(o), 122(A)
Tribunals and Commissions07 May 2015Allowed
M/s. U.P. Rajkiya Nirman Nigam Ltd. Vs C.C.E., Meerut-1
Customs, Excise And Service Tax Appellate Tribunal · (2015) 05 CESTAT CK 0004
Finance Act, 1994 — Section 65(39a), 66, 83Central Excise Act, 1944 — Section 11C
Tribunals and Commissions07 May 2015Dismissed
CCE, Indore Vs M/s Dewas Soya Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2015) 05 CESTAT CK 0003
Finance Act, 1994 — Section 65(105)(zzh), 65(106), 65(107), 65(108)
Tribunals and Commissions05 May 2015Allowed
M/s G. Construction Vs CCE, Indore
Customs, Excise And Service Tax Appellate Tribunal · (2015) 05 CESTAT CK 0002
Finance Act, 1994 — Section 77, 78<
Tribunals and Commissions01 May 2015Allowed
M/s. Madhu Enterprises Vs C.C.E., Bhopal
Customs, Excise And Service Tax Appellate Tribunal · (2015) 05 CESTAT CK 0001
Finance Act, 1994 — Section 67, 78Service Tax Rules, 1994 — Rule 6(8)
Tribunals and Commissions30 Apr 2015Disposed Of
M/s. Hans Travels Vs C.C.E., Indore
Customs, Excise And Service Tax Appellate Tribunal · (2015) 04 CESTAT CK 0011
Finance Act, 1994 — Section 65(104c), 65(105)(n), 65(113), 65(115), 76, 77, 78Finance Act, 2011 — Section 75Motor Vehicles Act, 1988 — Section 2(43), 65(114), 214
Tribunals and Commissions28 Apr 2015Dismissed
M/s. Khandal Constructions (Partnership Firm) And Anr. Vs C.C.E.And S.T., Jaipur-I
Customs, Excise And Service Tax Appellate Tribunal · (2015) 04 CESTAT CK 0010
Central Excise Act, 1944 — Section 35F
Tribunals and Commissions22 Apr 2015Allowed
Ashok Kumar Mehnot Vs C.C.E. And S.T. Jaipur-II
Customs, Excise And Service Tax Appellate Tribunal · (2015) 04 CESTAT CK 0009
Tribunals and Commissions22 Apr 2015Allowed
M/s. Century Yarn Vs C.C.E. And S.T. Indore
Customs, Excise And Service Tax Appellate Tribunal · (2015) 04 CESTAT CK 0007
Customs Act, 1962 — Section 28(1), 28AB, 114A
Tribunals and Commissions09 Apr 2015Allowed
M/s Premier Motor Garage Vs CCE, Chandigarh
Customs, Excise And Service Tax Appellate Tribunal · (2015) 04 CESTAT CK 0006
Finance Act, 1994 — Section 76, 77, 78, 84, 84(4)
Tribunals and Commissions09 Apr 2015Dismissed
M/s Alfa Auto Industries (P) Ltd. Vs CCE, Ludhiana
Customs, Excise And Service Tax Appellate Tribunal · (2015) 04 CESTAT CK 0005
Finance Act, 1994 — Section 65(64), 69
Tribunals and Commissions07 Apr 2015Disposed Of
M/s. Dharamraj Industrial Contracts (I) Pvt. Ltd Vs C C.E., Delhi-I
Customs, Excise And Service Tax Appellate Tribunal · (2015) 04 CESTAT CK 0004
Finance Act, 1994 — Section 76, 77, 78
Tribunals and Commissions07 Apr 2015Dismissed
M/s Bhilai Builders Pvt. Ltd. Vs CCE, Raipur
Customs, Excise And Service Tax Appellate Tribunal · (2015) 04 CESTAT CK 0003
Finance Act, 1994 — Section 85Central Excise Act, 1944 — Section 37, 37CGeneral Clauses Act, 1897 — Section 27
Tribunals and Commissions07 Apr 2015Disposed Of
M/s. Lakhlan And Qureshi Construction Co.Vs C.C.E.& S.T., Jaipur-I
Customs, Excise And Service Tax Appellate Tribunal · (2015) 04 CESTAT CK 0002
Finance Act, 1994 — Section 77, 78
Tribunals and Commissions01 Apr 2015Dismissed
Suren International Ltd.Vs C.C., New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 04 CESTAT CK 0001
Customs Act, 1962 — Section 27, 28AA, 28AB
Tribunals and Commissions30 Mar 2015Disposed Of
M/s. La Surab International Vs C.C. Air Cargo (Export) New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 03 CESTAT CK 0008
Tribunals and Commissions27 Mar 2015Dismissed
C.C.E. And S.Tax (LTU), Delhi Vs Whirlpool of India Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2015) 03 CESTAT CK 0007
Cenvat Credit Rules, 2004 — Rule 2, 2(1), 2(p), 14Finance Act, 1994 — Section 73
Tribunals and Commissions27 Mar 2015Dismissed
M/s Kamal Auto Industries Vs CCE, Jaipur
Customs, Excise And Service Tax Appellate Tribunal · (2015) 03 CESTAT CK 0006
Finance Act, 1994 — Section 66, 76, 78, 93
Tribunals and Commissions26 Mar 2015Dismissed
C.C.E., Indore Vs M/s. B. Champaklal & Co.
Customs, Excise And Service Tax Appellate Tribunal · (2015) 03 CESTAT CK 0004