Tribunals and Commissions06 Jan 2014Allowed
M/s. Gmtd. Bsnl Vs CCE & ST, Jaipur-II
Customs, Excise And Service Tax Appellate Tribunal · (2014) 01 CESTAT CK 0005
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments
2,079 judgments · page 104 of 104
Tribunals and Commissions03 Jan 2014Allowed
M/s. Snehil Kumar & Associates Vs Commissioner Of Customs & Central Excise, Jaipur
Customs, Excise And Service Tax Appellate Tribunal · (2014) 01 CESTAT CK 0003
Tribunals and Commissions03 Jan 2014Allowed
M/s. Shiva Alloys Pvt. Ltd. Vs CC (ICD) New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 01 CESTAT CK 0002
Tribunals and Commissions01 Jan 2014Allowed
M/s Ferro Scrap Nigam Limited Vs CCE, Raipur
Customs, Excise And Service Tax Appellate Tribunal · (2014) 01 CESTAT CK 0001
Finance Act, 1994 — Section 65(19), 76, 78Central Excise Act, 1944 — Section 2(f)
Tribunals and Commissions03 Dec 2013Dismissed
M/s. Hindustan Lever Ltd. Vs Designated Authority And others
Customs, Excise And Service Tax Appellate Tribunal · (2013) 12 CESTAT CK 0001
Customs Tariff Act, 1975 — Section 9B, 9A(5), 9A(l)(c)Customs Tariff (Identification, Assessment And Collection Of Anti Dumping Only On Dumped Articles And For Determination Of Injury) Rules, 1995 — Rule 2(b), 5, 5(4), 6(3), 6(4), 6, 7, 8, 9, 10, 11, 16, 17, 18, 19, 14, 20, 23
Tribunals and Commissions17 Feb 2013Dismissed
M/s Garg Airlinks Vs CST, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2013) 02 CESTAT CK 0004
Finance Act, 1994 — Section 65(19), 65(87), 66(D), 73(1)
Tribunals and Commissions17 Feb 2013Allowed
M/s DCM Shriram Consolidated Ltd. Vs CCE, Indore
Customs, Excise And Service Tax Appellate Tribunal · (2013) 02 CESTAT CK 0003
Tribunals and Commissions17 Feb 2013Allowed
CCE, Jaipur-I. Vs M/s Lakhlan & Qureshi Construction Company
Customs, Excise And Service Tax Appellate Tribunal · (2013) 02 CESTAT CK 0002
Tribunals and Commissions17 Feb 2013Allowed
M/s Dholu Construction And Projects Ltd. Vs CCE, Jaipur-II
Customs, Excise And Service Tax Appellate Tribunal · (2013) 02 CESTAT CK 0001
Tribunals and Commissions03 Aug 2011Dismissed
M/s Rishiroop Polymers Pvt. Ltd. Vs Designated Authorit& Others
Customs, Excise And Service Tax Appellate Tribunal · (2011) 08 CESTAT CK 0001
Customs Tariff Act, 1975 — Section 9A(1)Customs Tariff (Identification, Assessment And Collection Of Anti Dumping Only On Dumped Articles And For Determination Of Injury) Rules, 1995 — Rule 16, 18
Tribunals and Commissions17 Jun 2011Dismissed
M/s. Mire Electronics Ltd. & Others Vs Designated Authority Ministry Of Finances
Customs, Excise And Service Tax Appellate Tribunal · (2011) 06 CESTAT CK 0001
Customs Act, 1962 — Section 14Madras University Act, 1923 — Section 16Customs Tariff (Identification, Assessment And Collection Of Anti Dumping Only On Dumped Articles And For Determination Of Injury) Rules, 1995 — Rule 23
Tribunals and Commissions31 Mar 2011Disposed Of
M/s. Hyosung Corpn. Vs Designated Authority Ministry Of Finances
Customs, Excise And Service Tax Appellate Tribunal · (2011) 03 CESTAT CK 0003
Tribunals and Commissions31 Mar 2011Dismissed
Automotive Tyres Importers Association & Others Vs Designated Authroity & Others
Customs, Excise And Service Tax Appellate Tribunal · (2011) 03 CESTAT CK 0001
Customs Tariff (Identification, Assessment And Collection Of Anti Dumping Only On Dumped Articles And For Determination Of Injury) Rules, 1995 — Rule 2(c)Anti-Dumping Rules, 1995 — Rule 11
Tribunals and Commissions21 Apr 2010Allowed
M/s. BASF South East Asia Pte Ltd & Ors. Vs Designated Authority/Ministry Of Finance
Customs, Excise And Service Tax Appellate Tribunal · (2010) 04 CESTAT CK 0001
Customs Tariff Act, 1975 — Section 9A(1), 9A(5), 9A(6)Anti-Dumping Rules, 1995 — Rule 23
Tribunals and Commissions26 Mar 2009Appeal allowed
Kansara Modler Limited vs Commissioner of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2009) 03 CESTAT CK 0001
Tribunals and Commissions26 Jul 2006
Commissioner of Central Excise and Customs; Balsara Herbal Products Private Limited vs Balsara Herbal Products Private Limited; Commissioner of Central Excise and Customs
Customs, Excise And Service Tax Appellate Tribunal · (2006) 07 CESTAT CK 0001
Tribunals and Commissions20 Apr 2005appeal disposed
Roma Steel Industries vs The Commissioner of Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2005) 04 CESTAT CK 0001
Tribunals and Commissions21 May 2004Appeal allowed
Savill Pharma Labs Private Limited vs Commissioner of Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2004) 05 CESTAT CK 0001
Tribunals and Commissions31 Mar 2004
Century Rayon Chem Plant vs Commissioner of Central Excise
Customs, Excise And Service Tax Appellate Tribunal · (2004) 03 CESTAT CK 0001