Tribunals and Commissions27 Feb 2014Dismissed
C.C.E. - Bhopal Vs Rohit Surfactants Pvt. Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2014) 02 CESTAT CK 0012
Cenvat Credit Rules, 2004 — Rule 15
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments
2,079 judgments · page 103 of 104
Tribunals and Commissions27 Feb 2014Allowed
M/s Indrajeet Singh Jadoun Vs CCE, Jaipur
Customs, Excise And Service Tax Appellate Tribunal · (2014) 02 CESTAT CK 0010
Finance Act, 1994 — Section 65(91a)
Tribunals and Commissions27 Feb 2014Disposed Of
Commissioner Central Excise - Delhi-II Vs Orient Craft Limited
Customs, Excise And Service Tax Appellate Tribunal · (2014) 02 CESTAT CK 0009
Customs Act, 1962 — Section 51
Tribunals and Commissions25 Feb 2014Disposed Of
M/s. AVI Clearing Agency Vs C.C., Jaipur
Customs, Excise And Service Tax Appellate Tribunal · (2014) 02 CESTAT CK 0008
Tribunals and Commissions21 Feb 2014Allowed
Puneet Woollen Mills Vs C.C., New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 02 CESTAT CK 0007
Tribunals and Commissions21 Feb 2014Disposed Of
M/s Five Star Construction Company Vs CCE, Raipur
Customs, Excise And Service Tax Appellate Tribunal · (2014) 02 CESTAT CK 0006
Finance Act, 1994 — Section 78
Tribunals and Commissions21 Feb 2014Disposed Of
M/s. Religare Securities Ltd Vs C.S.T., Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 02 CESTAT CK 0005
Finance Act, 1994 — Section 64, 67, 67(A), 77, 78
Tribunals and Commissions20 Feb 2014Allowed
M/s Lakhan & Qureshi Construction Company Vs CCE, Jaipur
Customs, Excise And Service Tax Appellate Tribunal · (2014) 02 CESTAT CK 0004
Finance Act, 1994 — Section 65(105)(ZZZh), 65(30a), 65(91a), 75, 76, 77, 77(2), 78
Tribunals and Commissions07 Feb 2014Dismissed
M/s.Orange Tools Pvt. Ltd Vs C.C. Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 02 CESTAT CK 0002
Tribunals and Commissions07 Feb 2014Disposed Of
M/s.Touchwood Industries Vs C.C. New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 02 CESTAT CK 0001
Tribunals and Commissions30 Jan 2014Allowed
CCE, Raipur Vs Manjit Singh
Customs, Excise And Service Tax Appellate Tribunal · (2014) 01 CESTAT CK 0014
Customs Act, 1962 — Section 110, 110A, 111A, 129D, 129D(4)
Tribunals and Commissions30 Jan 2014Disposed Of
M/s.Clearchem Agencies Vs CCE, Indore
Customs, Excise And Service Tax Appellate Tribunal · (2014) 01 CESTAT CK 0013
Finance Act, 1994 — Section 73(1), 78
Tribunals and Commissions28 Jan 2014Dismissed
Rakesh Jain & Others Vs C.C.Ex And S.T., Jaipur I
Customs, Excise And Service Tax Appellate Tribunal · (2014) 01 CESTAT CK 0012
Tribunals and Commissions22 Jan 2014Dismissed
CCE, Bhopal Vs M/s Surya Transport Company
Customs, Excise And Service Tax Appellate Tribunal · (2014) 01 CESTAT CK 0015
Finance Act, 1994 — Section 76, 77, 78Service Tax Rules, 1994 — Rule 6(8)
Tribunals and Commissions20 Jan 2014Dismissed
Patron Detective & Security Services Vs C.C.E., Jaipur
Customs, Excise And Service Tax Appellate Tribunal · (2014) 01 CESTAT CK 0011
Finance Act, 1994 — Section 67, 75, 75A, 76, 77, 78
Tribunals and Commissions09 Jan 2014Allowed
M/s Sidhant Logistics Vs CC, Nevv Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 01 CESTAT CK 0010
Tribunals and Commissions09 Jan 2014Allowed
M/s. Cheema Spintex Ltd Vs Commissioner (Customs), New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 01 CESTAT CK 0009
Customs Act, 1962 — Section 149
Tribunals and Commissions09 Jan 2014Allowed
M/s Ferro Scrap Nigam Limited Vs CCE, Raipur And vice-versa
Customs, Excise And Service Tax Appellate Tribunal · (2014) 01 CESTAT CK 0008
Tribunals and Commissions08 Jan 2014Allowed
M/s Singh Transporters And Anr. Vs CCE, Raipur
Customs, Excise And Service Tax Appellate Tribunal · (2014) 01 CESTAT CK 0007
Finance Act, 1994 — Section 80
Tribunals and Commissions07 Jan 2014Allowed
M/s Fairyland Hotels & Resorts (P) Ltd. Vs CCE, Indore
Customs, Excise And Service Tax Appellate Tribunal · (2014) 01 CESTAT CK 0006
Finance Act, 1994 — Section 65(105)(zzzz), 65(90a), 76, 77, 78