Tribunals and Commissions20 May 2014Allowed
M/s. Prabhu Dayal Kanojiya Vs CCE, Jaipur
Customs, Excise And Service Tax Appellate Tribunal · (2014) 05 CESTAT CK 0012
Finance Act, 1994 — Section 1, 2, 73A(2), 73A(3), 73A(4), 73A, 73(B), 76, 77(2)
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments
2,079 judgments · page 101 of 104
Tribunals and Commissions16 May 2014Allowed
M/s Ahluwalia Contracts (I) Ltd. Vs CST, Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 05 CESTAT CK 0011
Finance Act, 1994 — Section 73(1), 75, 77, 78
Tribunals and Commissions15 May 2014Dismissed
C.C.E., Jaipur I Vs Shah Technical Consultant Pvt. Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2014) 05 CESTAT CK 0010
Finance Act, 1994 — Section 65(31)
Tribunals and Commissions15 May 2014Allowed
M/s.Bharat Seats Ltd. Vs CCE, Delhi-I
Customs, Excise And Service Tax Appellate Tribunal · (2014) 05 CESTAT CK 0009
Finance Act, 1994 — Section 66A, 75, 76, 77, 78Service Tax Rules, 1994 — Rule 2(1)(d)(iv)
Tribunals and Commissions15 May 2014Dismissed
CC, Bhopal Vs M/s.Crompton Greaves Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2014) 05 CESTAT CK 0008
Tribunals and Commissions15 May 2014Dismissed
C.C.E., Jaipur I Vs Consulting Engineers Groups Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2014) 05 CESTAT CK 0007
Finance Act, 1994 — Section 65(31), 65(105)(g), 65(31), 67
Tribunals and Commissions13 May 2014Allowed
M/s.Madhav Nagrik Sahkari Bank Ltd. Vs CCE & ST, Jaipur-II
Customs, Excise And Service Tax Appellate Tribunal · (2014) 05 CESTAT CK 0005
Finance Act, 1994 — Section 76, 77, 78
Tribunals and Commissions09 May 2014Allowed
M/s Deepak & Co. Vs CCE, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 05 CESTAT CK 0004
Finance Act, 1994 — Section 65(zzzq), 65(105)(zzzq), 65(104c), 65(105)(zzb), 65(19), 65(19)(vi), 75, 76, 77, 78
Tribunals and Commissions08 May 2014Dismissed
M/s Jai Mahal Hotels Pvt. Limited Vs CCE, Jaipur
Customs, Excise And Service Tax Appellate Tribunal · (2014) 05 CESTAT CK 0003
Finance Act, 1994 — Section 73(1), 65(90a), 65(105)(zzzz)
Tribunals and Commissions08 May 2014Allowed
M/s.Visteon Climate Systems India Limited Vs Commissioner Of Customs
Customs, Excise And Service Tax Appellate Tribunal · (2014) 05 CESTAT CK 0002
Tribunals and Commissions30 Apr 2014Dismissed
M/s. Poras Gems & Handicrafts Vs Commissioner Of Customs, Jaipur-I
Customs, Excise And Service Tax Appellate Tribunal · (2014) 04 CESTAT CK 0011
Customs Act, 1962 — Section 110, 114, 114AA, 125
Tribunals and Commissions30 Apr 2014Disposed Of
M/s. Asian Latex Ltd. Vs C.C. (ICD), New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 04 CESTAT CK 0010
Tribunals and Commissions28 Apr 2014Disposed Of
M/s. Surya Pharmaceuticals Ltd. Vs C.C., New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 04 CESTAT CK 0009
Tribunals and Commissions23 Apr 2014Allowed
Jatin And Company Vs C.C. (ICD), New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2014) 04 CESTAT CK 0007
Customs Act, 1962 — Section 111, 113, 114(i), 114AA, 125
Tribunals and Commissions03 Apr 2014Allowed
M/s Bharat Sanchar Nigam Ltd. Vs CCE, Jaipur
Customs, Excise And Service Tax Appellate Tribunal · (2014) 04 CESTAT CK 0006
Finance Act, 1994 — Section 65(105)(b), 75, 78
Tribunals and Commissions03 Apr 2014Allowed
CC, New Delhi Vs M/s. DHL Express (India) Pvt. Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2014) 04 CESTAT CK 0005
Courier Imports And Exports (Clearance) Regulations, 1998 — Regulation 13(a), 14
Tribunals and Commissions02 Apr 2014Allowed
C.C., New Delhi (Import & General) Vs Hira Lal Gaur
Customs, Excise And Service Tax Appellate Tribunal · (2014) 04 CESTAT CK 0003
Tribunals and Commissions01 Apr 2014Allowed
M/s Jasbhag Tours Pvt. Ltd. Vs CCE & ST, Jaipur-I
Customs, Excise And Service Tax Appellate Tribunal · (2014) 04 CESTAT CK 0001
Central Excise (Appeals) Rules, 2001 — Rule 5
Tribunals and Commissions31 Mar 2014Dismissed
CC, Amritsar Vs Derby Overseas Pvt.Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2014) 03 CESTAT CK 0025
Tribunals and Commissions28 Mar 2014Disposed Of
M/s Hans Colour Lab And Studio Vs CCE, Jaipur
Customs, Excise And Service Tax Appellate Tribunal · (2014) 03 CESTAT CK 0024
Finance Act, 1994 — Section 76, 77, 80