COURT ARCHIVE

Customs, Excise And Service Tax Appellate Tribunal judgments

2,079 judgments · page 92 of 104

Tribunals and Commissions12 Aug 2015Dismissed

M/s Indian Art Gallery Vs CC, New Delhi

Customs, Excise And Service Tax Appellate Tribunal · (2015) 08 CESTAT CK 0008

Customs Act, 1962 — Section 113(d), 113(e), 113(1), 114Wildlife (Protection) Act, 1972 — Schedule 1
Tribunals and Commissions12 Aug 2015Dismissed

Hotline CPT Ltd. Vs CCE, Indore

Customs, Excise And Service Tax Appellate Tribunal · (2015) 08 CESTAT CK 0007

Customs Act, 1962 — Section 3(2), 4, 4(A), 28, 114ACentral Excise Rules, 2002 — Rule 16
Tribunals and Commissions31 Jul 2015Disposed Of

M/s. Iti Limited Vs C.C.E. And S.T. Allahabad

Customs, Excise And Service Tax Appellate Tribunal · (2015) 07 CESTAT CK 0029

Central Excise Tariff Act, 1985 — Chapter 8517Central Excise Act, 1944 — Section 11BCentral Excise Rules, 2002 — Rule 7
Tribunals and Commissions29 Jul 2015Allowed

M/s Vetri Impex Vs CC, New Delhi

Customs, Excise And Service Tax Appellate Tribunal · (2015) 07 CESTAT CK 0026

Customs House Agents Licensing Regulations, 2004 — Regulation 13(a), 13(k), 13(O), 19(8), 20(2), 20(3), 22