Tribunals and Commissions19 Oct 2015Allowed
M/s. National Garage Vs C.C.E. And S.T. Raipur
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0013
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments
2,079 judgments · page 90 of 104
Tribunals and Commissions19 Oct 2015Allowed
M/s. Oil And Natural Gas Corporation Ltd. Vs C.C. Bombay
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0012
Tribunals and Commissions16 Oct 2015Allowed
CST, Delhi-III Vs M/s Denso Haryana Pvt. Limited
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0011
Finance Act, 1994 — Section 78Service Tax Rules, 2004 — Rule 6(1)
Tribunals and Commissions15 Oct 2015Allowed
SBI Cards and Payment Services Pvt. Ltd. Vs CST, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0010
Finance Act, 1994 — Section 65(10), 65(12), 65(33a), 78
Tribunals and Commissions14 Oct 2015Allowed
Shri Akshey Gupta Vs CC, New Delhi (Import & Export)
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0009
Customs House Agents Licensing Regulations, 2004 — Regulation 13(e), 13(o), 22Customs Brokers Licensing Regulations, 2013 — Regulation 11(e), 11(o)
Tribunals and Commissions14 Oct 2015Disposed Of
M/s.Sada Nand Choudhary Vs CC (General)
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0008
Constitution Of India, 1950 — Article 19Customs House Agents Licensing Regulations, 2004 — Regulation 20(2), 20(3)
Tribunals and Commissions13 Oct 2015Allowed
M/s Agilent Technologies India Pvt. Ltd. Vs CCE (Adjn.), New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0007
Finance Act, 1994 — Section 76, 77, 78
Tribunals and Commissions09 Oct 2015Allowed
CCE, Indore Vs M/s Deepak Spinners Limited
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0006
Tribunals and Commissions08 Oct 2015Allowed
M/s Punj Lloyd Ltd. Vs C.S.T., Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0005
Finance Act, 1994 — Section 65(25b), 65(105)(zzq), 77, 78
Tribunals and Commissions06 Oct 2015Allowed
M/s. Creative Travel Pvt. Ltd Vs Commissioner Of Central Excise And ST, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0004
Finance Act, 1994 — Section 65(105)(1), 65(l05)(n), 65(105)(zzb), 66, 66A, 67, 68, 69, 70, 72, 72(a), 72(b), 73, 73(1), 75, 76, 77, 77(2), 78, 83Service Tax Rules, 1994 — Rule 5, 5ACentral Excise Act, 1944 — Section 14
Tribunals and Commissions01 Oct 2015Disposed Of
Narayan Agro Foods Ltd. (Earlier known as RMI Foods Ltd.) Vs CCE, Meerut-II
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0002
Erstwhile Central Excise Rules, 1944 — Rule 173L
Tribunals and Commissions01 Oct 2015Dismissed
C.C.E., Raipur Vs M/s. Ralas Motors
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0001
Tribunals and Commissions30 Sept 2015Dismissed
M/s Ginni International Limited Vs CC, ICD Tuglakabad, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0025
Tribunals and Commissions30 Sept 2015Allowed
Sheel Chand Agrolls Pvt. Ltd. Vs C.C. (Preventive), New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0024
Customs Act, 1962 — Section 112(a), 114(A)Customs Tariff (Determination of Origin under the Free Trade Agreement between the Democratic Socialist Republic of Sri Lanka and Republic of India) Rules, 2000 — Rule 7(b), 11
Tribunals and Commissions30 Sept 2015Dismissed
M/s Siddhant Apparels Vs CC, ICD, Tuglakabad, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0023
Customs Act, 1962 — Section 111(d)
Tribunals and Commissions21 Sept 2015Allowed
M/s Binani Cement Ltd. Vs CCE And ST Jaipur-I
Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0022
Cenvat Credit Rules, 2004 — Rule 2(k)
Tribunals and Commissions18 Sept 2015Partly Allowed/Dismissed
C.C.E., Chandigarh Vs Virgo Plywood Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0021
Central Excise Tariff Act, 1985 — Chapter 44Central Excise Act, 1944 — Section 11AC
Tribunals and Commissions17 Sept 2015Allowed
M/s. Vippy Industries Ltd. Vs C.C.E., Indore
Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0020
Finance Act, 1994 — Section 84(1)
Tribunals and Commissions16 Sept 2015Disposed Of
Vijender Singh Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0019
Customs Brokers Licensing Regulations, 2013 — Regulations 11(g)
Tribunals and Commissions16 Sept 2015Dismissed
M/s Shri Kami International Vs CCE And ST, Jaipur
Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0018