COURT ARCHIVE

Customs, Excise And Service Tax Appellate Tribunal judgments

2,079 judgments · page 91 of 104

Tribunals and Commissions16 Sept 2015Dismissed

Ramvir Vs C.C. (I And G)I), New Delhi

Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0017

Customs Brokers Licensing Regulations, 2013 — Regulations 11, 11(a), 11(c), 11(d), 11(n), 19(2)

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Tribunals and Commissions16 Sept 2015Allowed

M/s Uniyal Cargo Movers Pvt. Ltd. Vs CC (General), New Delhi

Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0016

Customs House Agent Licensing Regulations, 2004 — Regulation 13(a), 13(d), 19(8), 20, 22Customs Brokers Licensing Regulations, 2013 — Regulations 11(a), 11(d), 17(9), 18, 20(7)

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Tribunals and Commissions11 Sept 2015Allowed

M/s Siddharth Polysacks (P) Ltd. Vs C.C.E. And S.T. Jaipur-I

Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0015

Central Excise Act, 1944 — Section 11B, 11B(1)

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Tribunals and Commissions11 Sept 2015Allowed

M/s. Him Logistics Pvt Ltd. Vs C.C., New Delhi

Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0014

Customs Broker Licencing Regulations, 2013 — Rule 19(2), Regulations 11(a), 11(d), 11(J), 11(m), 11(n), 20(2), 22

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Tribunals and Commissions11 Sept 2015Dismissed

M/s. Khamdhenu Ispat Ltd. Vs C.C.E., Jaipur-I

Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0013

Central Excise Act, 1944 — Section 35Limitation Act, 1963 — Section 14

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Tribunals and Commissions11 Sept 2015Dismissed

Bank of Rajasthan Ltd. Vs C.C.E., Jaipur-I

Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0012

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Tribunals and Commissions11 Sept 2015Disposed Of

M/s. B.S.L. Ltd. Vs C.C.E., Jaipur-II

Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0011

Finance Act, 1994 — Section 76, 77, 78

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Tribunals and Commissions10 Sept 2015Dismissed

M/s Tops Detective and Security Services Ltd. Vs CCE, Indore

Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0010

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Tribunals and Commissions10 Sept 2015Dismissed

C.S.T., Delhi Vs Genpact India

Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0009

Cenvat Credit Rules, 2004 — Rule 5Central Excise Act, 1944 — Section 11B, 35, 35A, 35B, 35EEFinance Act, 1994 — Section 47, 83

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Tribunals and Commissions08 Sept 2015Allowed

M/s Udaipur Chamber of Commerce & Industry Vs CCE And ST, Jaipur-II

Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0008

Finance Act, 1994 — Section 65(25a), 65(105)(zzzze)

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Tribunals and Commissions07 Sept 2015Allowed

M/s. Buhariwala Logistics Vs C.C. (I & G), New Delhi

Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0007

Customs Act, 1962 — Section 112, 117, 147, 147(3)

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Tribunals and Commissions02 Sept 2015Dismissed

M/s. Poddar Pigments Ltd. Vs C.C.E., Jaipur-I

Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0006

Customs Act, 1962 — Section 18Central Excise Act, 1944 — Section 11B

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Tribunals and Commissions02 Sept 2015Allowed

M/s Groversons And Anr. Vs CC, New Delhi

Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0005

Customs Valuation (Determination of Prices of the Imported Goods) Rules, 1988 — Rule 4, 10A, 12Customs Act, 1962 — Section 14, 28(2), 28AB, 111(d), 111(m), 112, 114A

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Tribunals and Commissions02 Sept 2015Allowed