Tribunals and Commissions04 Dec 2015Allowed
M/s. Ajay Enterprises Pvt. Ltd. Vs C.S.T., Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 12 CESTAT CK 0004
Finance Act, 1994 — Section 65(88), 65(105)(v), 67(2), 76, 78
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments
2,079 judgments · page 88 of 104
Tribunals and Commissions04 Dec 2015Allowed
M/s Whirlpool Of India Ltd. Vs CCE And ST, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 12 CESTAT CK 0003
Finance Act, 1994 — Section 65(55)(a), 65(55)(b), 73, 73(1), 75, 93(1)Cenvat Credit Rules, 2004 — Rule 6, 6(6), 14Research and Development Cess Act, 1986 — Section 3
Tribunals and Commissions03 Dec 2015Allowed
Korea Plant Service & Engineering Co. Ltd. Vs C.C.E., Jaipur II
Customs, Excise And Service Tax Appellate Tribunal · (2015) 12 CESTAT CK 0002
Tribunals and Commissions01 Dec 2015Allowed
M/s Kuldeep Impex Pvt. Ltd. Vs Commissioner Of Customs Air Cargo (Export) New Delhi (Air Cargo Export)
Customs, Excise And Service Tax Appellate Tribunal · (2015) 12 CESTAT CK 0001
Tribunals and Commissions30 Nov 2015Allowed
Kota Club Limited Vs C.C.E., Jaipur I
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0027
Tribunals and Commissions30 Nov 2015Allowed
Decorators Pvt. Ltd Vs C.S.T., New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0026
Tribunals and Commissions27 Nov 2015Allowed
M/s. C.J. Gelatine Products Ltd. Vs CCE, Bhopal
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0025
Tribunals and Commissions26 Nov 2015Allowed
Institute Of Chartered Financial Analysis Of India Vs C.C. And C.Ex., Bhopal
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0024
Tribunals and Commissions26 Nov 2015Allowed
National Engineering Industries Ltd. Vs C.C.E., Jaipur I
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0023
Tribunals and Commissions26 Nov 2015Allowed
Markers Mart Prince Exports Vs C.C.E And S.Tax., Jaipur II
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0022
Special Economic Zones Act, 2005 — Section 7, 26, 26(e), 93(1)
Tribunals and Commissions23 Nov 2015Allowed
Balraj Kumar Vs C.C.(Import And General), New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0020
Customs Broker Licensing Regulations, 2013 — Regulation 20, 20(1), 20(2), 20(5), 20(7), 22Customs House Agents Licensing Regulation, 2004 — Regulation 22
Tribunals and Commissions20 Nov 2015Dismissed
C.C.E., Indore Vs M/s. National Steel and Agro Industries Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0019
Tribunals and Commissions20 Nov 2015Allowed
M/s Katiyal & Associates Vs CCE, Indore
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0018
Finance Act, 1994 — Section 65(19)
Tribunals and Commissions19 Nov 2015Dismissed
CCE, Indore Vs M/s. Uflex Limited
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0017
Tribunals and Commissions18 Nov 2015Allowed
M/s Galaxy Star Trading Company Vs CC, Jodhpur
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0016
Customs Act, 1962 — Section 111(d)
Tribunals and Commissions18 Nov 2015Allowed
M/s Biotavia Labs Pvt. Ltd. And Anr. Vs CC (Preventive), New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0015
Customs Act, 1962 — Section 28, 28(2), 110, 112, 125
Tribunals and Commissions18 Nov 2015Dismissed
M/s Multi Instruments Ltd. Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0014
Tribunals and Commissions18 Nov 2015Dismissed
M/s Shiva Logistics Pvt. Ltd. Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0013
Tribunals and Commissions18 Nov 2015Allowed
CCE, Indore Vs M/s Symblotech Pharmalab Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0012
Customs Act, 1962 — Section 129A(3)Central Excise Act, 1944 — Section 35A(3)
Tribunals and Commissions18 Nov 2015Dismissed
M/s Sun Worldwide And Ors. Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0011
Customs Act, 1962 — Section 111(d), 111(m)