Key Wills Judgement
Shashi Kumar Banerjee & Ors. v. Subodh Kumar Banerjee & Ors.: Supreme Court Upholds Probate of 1943 Will
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43 articles
Court News
Adivekka and Others v. Hanamavva Kom Venkatesh (Dead) by LRs. and Another: Supreme Court Invalidates Suspicious Will
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Court News
Supreme Court Bars Delayed Will Challenges in Nikhila Divyang Mehta vs. Hitesh Sanghvi, Upholds Limitation Law
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Court News
Supreme Court Empowers High Courts to Quash Frivolous Criminal Cases Beyond FIR
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Court News
DLF Camellias Tax Relief Case: ITAT Rules Discounts Not Taxable
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Court News
Sunkara Lakshminarasamma (D) by LRs v. Sagi Subba Raju & Ors: Supreme Court Upholds Wills, Validates Sales and Agreement
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Court News
Ajit Kaur @ Surjit Kaur v. Darshan Singh (Dead) through LRs & Ors: Supreme Court Upholds Will, Rejects Oral Gift Claim
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Court News
Shailndra Kumar Jain & Ors v. Maya Prakash Jain & Ors: Supreme Court Allows Daughter’s Impleadment in Family Property Dispute
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Court News
Ganesan (Dead) through LRs v. Kalanjiam & Ors: Supreme Court Upholds Will, Dismisses Appeal
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Court News
Kanta Yadav v. Om Prakash Yadav & Ors: Supreme Court Rules Probate Not Mandatory for Delhi Wills
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Court News
Govindbhai Chhotabhai Patel & Ors v. Patel Ramanbhai Mathurbhai: Supreme Court Affirms Valid Gift Deed, Dismisses Appeal
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Court News
Raj Kumari & Ors v. Surinder Pal Sharma: Supreme Court Rejects 1992 Will, Orders Equal Partition
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