Court News
Supreme Court: Use of Word ‘Bastard’ Not Obscenity Under Section 294 IPC
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Case SummaryClear topic ×
43 articles
Court News
Allahabad High Court: Civil Courts Cannot Hear Premature Loan Repayment Disputes, NCLT Has Sole Jurisdiction
Read article ↗
Key Wills Judgement
Raj Kumari and Others v. Surinder Pal Sharma (2019): Supreme Court on Proof of Wills and Judicial Conscience
Read article ↗
Key Wills Judgement
Swarnalatha and Others v. Kalavathy and Others (2022): Supreme Court on Suspicious Circumstances and Testamentary Freedom
Read article ↗
Key Wills Judgement
Supreme Court Upholds Restrictive Clause in Will, Validates Family-Only Property Transfers
Read article ↗
Key Wills Judgement
Gopal Swaroop v. Krishna Murari Mangal: Supreme Court Restores Validity of Will, Upholds Son’s Exclusive Inheritance Rights
Read article ↗
Key Wills Judgement
Supreme Court Upholds Registered Will in Adoption Dispute: Saroja vs. Santhil Kumar
Read article ↗
Key Wills Judgement
Mahesh Kumar v. Vinod Kumar : Supreme Court Restores 1992 Will, Upholds Mahesh Kumar as Sole Legatee
Read article ↗
Key Wills Judgement
Supreme Court Guidelines on Wills in India established in Meena Pradhan & Others vs. Kamla Pradhan & Another: Landmark Principles for Proof and Validity
Read article ↗
Key Wills Judgement
A. Kamala Bai (D) Thr. Lrs. v. B. Kanna Rao (D) Thr. Lrs.: Supreme Court Dismisses Appeal Over Unproven Will
Read article ↗
Key Wills Judgement
Rani Purnima Debi & Anr. v. Kumar Khagendra Narayan Deb & Anr.: Supreme Court Rejects Suspicious Will Despite Registration
Read article ↗
Key Wills Judgement
H. Venkatachala Iyengar v. B. N. Thimmajamma & Ors.: Supreme Court Declines Probate of Suspicious Will In Landmark Judgement
Read article ↗