High Courts21 Aug 2026Disposed Of
Mr. Iftekar Ahmed Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5435
Constitution of India-Article 226CPC-Section 151
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 779 of 61,517
High Courts21 Aug 2026Disposed Of
Taviti Yogesh Rajan Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5436
Constitution of India-Article 226, 19 (1) (g)Bharatiya Nyaya Sanhita-Section 318(4)Essential Commodities Act, 1955-Section 7(1), 6-A
High Courts21 Aug 2026Disposed Of
Lingam Radhamma Vs Mande Bhadramma & Anr.
Telangana High Court · (2026) 08 TEL CK 5437
Constitution of India-Article 227
High Courts21 Aug 2026Disposed Of
Nama Ananda Rao Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5438
Constitution of India-Article 226CPC-Section 151
High Courts21 Aug 2026Dismissed
P. Laxma Reddy Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5439
Bharatiya Nyaya Sanhita, 2023-Section 61(1)Protection of Children from Sexual Offences Act, 2012-Section 5(1), 6, 33(5), 35(3)Code of Criminal Procedure, 1973-Section 311
High Courts21 Aug 2026Disposed Of
Goli Mallaiah @ Mallesh Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5440
Indian Penal Code, 1860-Section 409, 420Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3)Cr.P.C.-Section 41-A
High Courts21 Aug 2026Disposed Of
Sanjay Pandey @ Sanjay Pandey Pandit & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5441
BNSS-Section 528
High Courts21 Aug 2026Disposed Of
M/s Asheervad Steel Industries Ltd Vs M/s Sri Balaji Transports
Telangana High Court · (2026) 08 TEL CK 5442
Constitution of India-Article 227CPC-Section 151
High Courts21 Aug 2026Disposed Of
Gogula Ramulu Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5443
Constitution of India-Article 226CPC-Section 151
High Courts21 Aug 2026Disposed Of
B. Satyanarayana Vs The State Of Telangana
Telangana High Court · (2026) 08 TEL CK 5444
Constitution of India-Article 226, 14 and 21CPC-Section 151
High Courts21 Aug 2026Disposed Of
K.Seetha Ramaiah Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5445
Constitution of India-Article 226, 14, 16, 300-ACPC-Section 151
High Courts21 Aug 2026Disposed Of
Turaka Nagabhushanam Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5446
Bharatiya Nyaya Sanhita, 2023-Sections 316(4), 318(4)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 35(3)
High Courts21 Aug 2026Disposed Of
Telangana State Contributory Pension Scheme Employees Union Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5447
Constitution of India-Article 226, 14, 19(1)(a), 19(1)(b)Hyderabad City Police Act, 1348 Fasli-Section 22(1)(a)CPC-Section 151
High Courts21 Aug 2026Disposed Of
Md.Mahaboob Ali Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5448
Constitution of India-Article 226, 14, 16, 300-ACPC-Section 151
High Courts21 Aug 2026Dismissed
Kondapuram @ Dasari Kusi Reddy & Ors. Vs State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5449
A.P. (Telangana Area) Tenancy and Agricultural Lands Act, 1950-Sections 90, 91, 32(1), 98, 38-E, 40, 50-B, 50-B(3), 38-D, 93, 19Limitation Act, 1963-Section 17, 5 and 12 to 24Insolvency and Bankruptcy Code, 2016-Section 14, 14(1)
High Courts21 Aug 2026Dismissed
Kondapuram @ Dasari Kusi Reddy & Ors. Vs State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5450
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950-Section 19, 32, 32(1), 36, 38(5), 38-D, 38-E, 38-E(2), 39, 40, 44, 44(1), 50-B, 50-B(3), 90, 91, 93, 98Limitation Act, 1963-Section 5, 17Constitution of India-Article 14, 226, 300-A
High Courts21 Aug 2026Disposed Of
Mohammad Shoukath Aziz & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5451
BNSS-Section 528DP Act-Section 85, 3
High Courts21 Aug 2026Disposed Of
Sri Ganapathi Sachchidananda Avadhootha Datta Peetha Trust Vs State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5452
Constitution of India-Article 226CPC-Section 151
High Courts21 Aug 2026Disposed Of
Smt. Pedi Rama Vs The Principal Secretary, Municipal Administration & Urban Development Department & Ors.
Telangana High Court · (2026) 08 TEL CK 5453
Constitution of India-Article 226, 14 and 21CPC-Section 151Greater Hyderabad Municipal Corporation Act, 1955-Sections 455-A, 455-AA
High Courts21 Aug 2026Disposed Of
Sulam Srikanth Yadav Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5454
Constitution of India-Article 226, 14, 300ACPC-Section 151