High Courts21 Aug 2026
Malik Mohammad Amer Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 6083
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)Bharatiya Nyaya Sanhita, 2023-Section 69, 318(2)
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 777 of 61,517
Tribunals and Commissions21 Aug 2026
Yamini Kapoor Vs DCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6269
Income Tax Act, 1961-Section 274, 153A, 143(3), 115BBE, 271(1)(c)
Tribunals and Commissions21 Aug 2026
Shri Ram Udyog Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6272
ITAT Rules, 1963-Rule 27ITAT Rules, 1962-Rule 27
Tribunals and Commissions21 Aug 2026
DCIT, CC-27 Vs Shiv Kumar (HUF)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6273
Income-tax Act, 1961-Section 153C, 132, 153A
High Courts21 Aug 2026Disposed Of
Routhula Rajesh Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5408
Constitution of India-Article 226, 14, 19, 21, 300-ACode of Civil Procedure, 1908-Section 151
High Courts21 Aug 2026
Kurakula Sathwick Vs The State Of Telangana
Telangana High Court · (2026) 08 TEL CK 5409
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)Bharatiya Nyaya Sanhita, 2023-Section 109, 109(1), 3(5), 23 and 24
High Courts21 Aug 2026
Swami Krishnacharya Ji Maharaj Vs Rishikesh Giri
Uttarakhand High Court · 2026 INSC 781
Code of Civil Procedure, 1908-Section 115, Order 6 Rule 17, 39 Rule 2ALimitation Act, 1963-Article 64Act 22 of 2002
High Courts21 Aug 2026
Tufani Ram Bin Vs The State Of Tripura & Ors.
Tripura High Court · (2026) 08 TP CK 5253
Constitution of India-Article 226, 227Tripura Land Revenue & Land Reforms Act, 1960-Section 187, 187B(1)(b), 93(1), 93(2)(b), 94, 95, 96
High Courts21 Aug 2026
Raju Polio @ Shadab Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 5252
BNS-Section 70(1), 115(2), 351, 3(5)
High Courts21 Aug 2026
M/s. Jindal Lifestyle Ltd. Vs Union Of India & Ors.
Delhi High Court · (2026) 08 DEL CK 5250
Constitution of India-Article 226, 32, 136Central Excise Act, 1944-Section 245HCENVAT Credit Rules, 2004-Rule 6(3)
High Courts21 Aug 2026Allowed
Nitin Kumar & Ors. Vs The State Govt Of Nct Of Delhi & Anr
Delhi High Court · (2026) 08 DEL CK 5248
Indian Penal Code-Section 498A, 406, 34Dowry Prohibition Act-Section 4
High Courts21 Aug 2026
Vinod Kumar Sharma Vs State Of NCT Of Delhi
Delhi High Court · (2026) 08 DEL CK 5246
BNS-Section 318(4), 319, 3(5)
High Courts21 Aug 2026Allowed
Saurabh Bhandari Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 5244
IPC-Section 498A, 406
High Courts21 Aug 2026Allowed
Mr. A Mohan Reddy & Anr. Vs Mr. R.B. Rishi & Ors.
Telangana High Court · (2026) 08 TEL CK 5222
Telangana Co-operative Societies Act, 1964-Section 21-AA, 30(2), 31(1)(a), 31-A(4), 32(7)(a), 34, 50, 51, 52, 53, 60CPC-Section 151
High Courts21 Aug 2026Disposed Of
J. Makkaiah & Ors. Vs State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5213
Constitution of India-Article 226, 14, 16, 21Contempt of Courts Act-Sections 10 to 12CPC-Section 151
High Courts21 Aug 2026Disposed Of
Syed Baber Ali & Ors. Vs State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5410
Constitution of India-Article 226, 14, 16, 21CPC-Section 151Contempt of Courts Act-Sections 10 to 12
High Courts21 Aug 2026Disposed Of
Smt Bura Padmaja Vinay Vs Sri Jeval Rama Rao
Telangana High Court · (2026) 08 TEL CK 5411
Contempt of Courts Act, 1971-Sections 10 to 12
High Courts21 Aug 2026Disposed Of
Sarala Agarwal Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5412
Constitution of India-Article 226Telangana Municipalities Act, 2019CPC-Section 151
High Courts21 Aug 2026Disposed Of
Sharanappa Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5413
Indian Stamp Act, 1899-Sections 31, 32, 33, 40, 41, 42Constitution of India-Article 226
High Courts21 Aug 2026Disposed Of
Dandla Yadagiri & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5414
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 35(3)Bharatiya Nyaya Sanhita, 2023-Section 318(4)Essential Commodities Act, 1955-Section 7