Tribunals and Commissions21 Aug 2026Allowed
Kitchen Kreation Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6456
Income Tax Act, 1961-Section 250, 69A, 144, 251(1)(a), 292BCode of Civil Procedure, 1908 (CPC)-Order XX Rule 3
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12,30,331 judgments in All Courts · page 776 of 61,517
Tribunals and Commissions21 Aug 2026
Manoj Nagar & Anr. Vs DCIT, Central Circle-27, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6453
Income Tax Act, 1961-Section 250, 69A, 24(b), 132, 153A, 142(1), 143(2)
Tribunals and Commissions21 Aug 2026Partly Allowed
ACIT, CC-25, Delhi Vs Baba Construction Private Limited
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6452
Income Tax Act-Section 132, 68, 69A, 69C, 139(1)
Tribunals and Commissions21 Aug 2026
Rajat Alloys Pvt. Ltd. Vs Assistant Commissioner of Income Tax, Central Circle-25, New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6450
Income Tax Act, 1961-Section 250, 153C, 153A
Tribunals and Commissions21 Aug 2026Allowed
Maninder Pal Singh Maine Vs Assistant Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6448
Income Tax Act, 1961-Section 250, 147, 143(1), 148, 127, 142(1), 69A
Tribunals and Commissions21 Aug 2026Allowed
Delhi Brotherhood Society Vs Commissioner of Income Tax/National Faceless Appeal Centre, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6445
Income Tax Act, 1961-Section 13(1)(b), 11, 12, 334B, 143(2), 142(1), 250(6)
Tribunals and Commissions21 Aug 2026Partly Allowed
M/s. Prometric Testing Pvt. Ltd. Vs DCIT, Circle-2, Gurgaon
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6444
Income-tax Act, 1961-Section 143(3), 144, 92CA(1), 92, 234A, 234B, 234C, 271(1)(c)Income Tax Rules-Rule 10B(2)
Tribunals and Commissions21 Aug 2026Partly Allowed
Tirupati Udyog Ltd Vs ACIT, Circle-16(1), New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6765
Income-tax Act, 1961-Section 10(38), 36(1)(iii), 40(a)(ii), 68, 69, 143(1), 143(3), 147, 148, 151, 255(4)Finance (No. 2) Act, 2009Finance Act, 2009
Tribunals and Commissions21 Aug 2026Allowed
M/s NS Media Solutions (P) Ltd. Vs ACIT, Central Circle-25
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6418
Income-tax Act, 1961-Section 143(3)/147 r.w.s. 144
Tribunals and Commissions21 Aug 2026
Ankit Tiwari Vs DCIT, Central Circle 13, New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6386
Income-tax Act-Section 153C, 132, 147, 148, 148A, 153B, 119, 153C(3)Finance Act, 2021
Tribunals and Commissions21 Aug 2026
DCIT Vs Harvansh Chawla
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6377
Income-tax Act, 1961-Section 148B, 153A, 153D, 14:3(3)
Tribunals and Commissions21 Aug 2026Allowed
Shri Brahamchari Baba Ram Eshwardass Charitable Trust Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6375
Income Tax Act, 1961-Section 80G(5)(ii), 80G(5), 80G, 12A, 2(15), Explanation 3
Tribunals and Commissions21 Aug 2026Allowed
Ebro India Private Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6374
Income Tax Act, 1961-Section 250, 127, 68, 234B, 271(1)(c), 143(2), 142(1), 143(3)
Tribunals and Commissions21 Aug 2026Dismissed
Shri Ram Udyog Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6363
ITAT Rules, 1963-Rule 27ITAT Rules, 1962-Rule 27
Tribunals and Commissions21 Aug 2026
Fabulous Fit Exim Private Limited Vs Central Circle 31, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6283
Income-tax Act, 1961-Section 147, 148, 144, 145(3), 40A(3), 68, 69C
High Courts21 Aug 2026Allowed
Abhishek Yadav Vs Khemraj & Ors.
Allahabad High Court · (2026) 08 AHC CK 6279
Guardians and Wards Act, 1890-Section 25, 17Hindu Minority and Guardianship Act, 1956-Section 6BNSS-Section 175(3)
High Courts21 Aug 2026
Shiv Narain @ Surya Narain Vs State Of U.P.
Allahabad High Court · (2026) 08 AHC CK 6278
Indian Penal Code-Section 498-A, 304-B, 201, 120-B, 302, 299, 304-B read with Section 120-BCr.P.C.-Section 173(2), 313Indian Evidence Act, 1872-Section 113-B
High Courts21 Aug 2026
State Of U.P. & Ors. Vs Janmesh Kumar
Allahabad High Court · (2026) 08 AHC CK 6280
IPC-Sections 147, 148, 149, 323, 324, 325, 504, 34Constitution of India-Article 226
High Courts21 Aug 2026Allowed
Suresh & Ors. Vs State Of U.P.
Allahabad High Court · (2026) 08 AHC CK 6245
IPC-Sections 147, 148, 149, 141, 302, 302/149, 323/149, 325/149, 201, 120-BCr.P.C.-Sections 313, 437-ABNSS-Section 481
Tribunals and Commissions21 Aug 2026
Renu Gupta Vs DCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6233
Income Tax Act, 1961-Section 250, 270A(8), 11UA