Delhi High Court Act, 1966-Section 10Code of Civil Procedure, 1908-Order VII Rule 11, Section 151, VII Rule 11(d)Limitation Act-Article 58, Section 14

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Supreme Court22 Aug 2026Dismissed

Nisha Chandola & Anr. Vs Manoj Sharma & Anr.

Supreme Court Of India · (2026) 08 DEL CK 0224

Code of Criminal Procedure, 1973-Section 340, 195(1)(b), 195(1), 340(1)Indian Penal Code,1860-Section 199, 200

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Tribunals and Commissions21 Aug 2026Partly Allowed

Venad Properties (P) Limited & Ors. Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6535

Income Tax Act, 1961-Section 143(3), 158BD, 292C, 154, 158BB(1)(c)

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Tribunals and Commissions21 Aug 2026

Fabulous Fit Exim Private Limited Vs Central Circle 31, Delhi

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6502

Income-tax Act, 1961-Section 147, 144, 40A(3), 68, 148, 145(3), 69C, 40(A)(3)

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Tribunals and Commissions21 Aug 2026Allowed

Suresh Vs ITO Ward -2 (2)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6495

Income Tax Act, 1961-Section 147, 148, 148A(b), 148A(d), 149(1), 151, 151(i), 151(ii)Finance Act, 2021Finance Act, 2023

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Tribunals and Commissions21 Aug 2026Allowed

Naveen Path Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6488

Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B), 12AB, 80G(5)

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Tribunals and Commissions21 Aug 2026Allowed

Smt. Neelam Devi Vs ITO Ward-1

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6480

Income Tax Act, 1961-Section 250, 147, 10(38), 132, 69C

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Tribunals and Commissions21 Aug 2026

Firey Ram Bhati Vs Income Tax Officer Ward 1(3) Noida

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6476

Income Tax Act, 1961-Section 2(14), 56(2)(vii), 56(2)(vii)(b), 56(2)(x), 142(1), 143(2), 147, 148, 148A(b), 148A(d), 151Finance Act, 2010

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Tribunals and Commissions21 Aug 2026Allowed

Karam Bhumi Educational Society Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6473

Income Tax Act, 1961-Section 2(15), 12AB, 12AA(3), 12A(1)(ac)(ii)

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Tribunals and Commissions21 Aug 2026Partly Allowed

JCIT(OSD), Range-10 Vs Gem Agrofoods Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6472

Income-tax Act, 1961-Section 143(3), 28, 28(iv), 28(va), 115JB, 271(1)(c), 14AFinance Act, 2022

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Tribunals and Commissions21 Aug 2026Dismissed

DCIT, CC-27 Vs Shiv Kumar (HUF)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6470

Income-tax Act, 1961-Section 153C, 132, 153A, 153C(1)

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Tribunals and Commissions21 Aug 2026Allowed

Renu Gupta Vs DCIT

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6469

Income Tax Act, 1961-Section 250, 270A(8), 11UA

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Tribunals and Commissions21 Aug 2026

Joint Commissioner of Income Tax (OSD) Vs Modicare Limited

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6467

Income Tax Act, 1961-Section 250, 143(3), 143, 133(6), 131, 37(1)Prize Chits and Money Circulation Schemes (Banning) Act, 1978-Section 7

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Tribunals and Commissions21 Aug 2026

Surender Modi Vs Assessing Officer, Circle 13(1), New Delhi

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6466

Income Tax Act, 1961-Section 250, 271(1)(c), 68, 69, 40A(3A), 143(3)

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Tribunals and Commissions21 Aug 2026

Contend Infrastructure Private Limited Vs DCIT, Central Circle 1

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6465

Income-tax Act, 1961-Section 132, 143(3), 153A, 153A(1), 153A(1)(a), 153A(1)(b), proviso to Section 153A, 153DRight to Information Act

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Tribunals and Commissions21 Aug 2026Allowed

Center For Communication And Change India Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6464

Income-tax Act, 1961-Section 80G(5)(ii), 80G(5), clause (ii) of the first proviso to sub-section (5) of Section 80G, 12A, 12AA, 12AB, 12AB(4), (g) of the Explanation to Section 12AB(4)

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Tribunals and Commissions21 Aug 2026Allowed

Bee Kay Wires Pvt. Ltd. Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6463

Income Tax Act, 1961-Section 263, 69C, 115BBE, 147, 148A(b), 148, 133(6), 144B, 250, Explanation 2 to Section 263, Clause (c) of Explanation 1 to Section 263, 54F, 54

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