Tribunals and Commissions21 Aug 2026Partly Allowed
Naturo Electro Homeopathy Medicos Of India Vs PCIT (Exem)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6462
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 2(15)
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12,30,331 judgments in All Courts · page 775 of 61,517
Tribunals and Commissions21 Aug 2026Allowed
Sh. Deepak Sharma Vs ACIT/DCIT, Central Circle, Meerut
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6461
Income-tax Act, 1961-Section 153A, 143(3), 147, 153D, 132, 153(3)
Tribunals and Commissions21 Aug 2026
Deputy Commissioner Of Income Tax Circle-1.1 Vs M/S Cotton Works
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6460
Income Tax Act, 1961-Section 250, 143(3), 143(2), 115BBERule 46A
Tribunals and Commissions21 Aug 2026
Creative Thinks Media Private Limited Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6440
Income Tax Act, 1961-Section 250, 143(3), 144B, 69C, 115BBE, 263, 119, 68, 69, 69A, 69B, 69D, 139
Tribunals and Commissions21 Aug 2026Partly Allowed
M/s. Olympus Medical Systems India Private Limited Vs Assessment Unit, Income-tax Department, National Faceless Assessment Centre
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6439
Income Tax Act, 1961-Section 143(3), 144B, 144C, 144C(10), 92CA(1), 92CA(3), 154, 234B, 254Income Tax Rules, 1962-Rule 10B(1)(e)Income Tax (Dispute Resolution Panel) Rules, 2009-Rule 13
Tribunals and Commissions21 Aug 2026
Deputy Commissioner Of Income Tax Vs Bajrang Lal Periwal
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6438
Income-tax Act, 1961-Section 143(3), 153A, 153D, 292BC, 254(1)Finance Act, 2026
Tribunals and Commissions21 Aug 2026Allowed
Sh. Deepak Sharma & Anr. Vs ACIT/DCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6437
Income-tax Act, 1961-Section 153A, 143(3), 147, 153D, 132
Tribunals and Commissions21 Aug 2026
Sneha Bhardwaj Vs Income Tax Officer, Ward 1(4), New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6436
Income Tax Act, 1961-Section 250, 68, 10(38), 133(6), 131
Tribunals and Commissions21 Aug 2026Allowed
Naresh Chaprana Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6435
Income-tax Act, 1961-Section 250, 154
Tribunals and Commissions21 Aug 2026
FANS A.S. Vs DCIT, ACIT-Int-Tax-Gurgaon
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6434
Income Tax Act, 1961-Section 143(3), 144C(13)
Tribunals and Commissions21 Aug 2026Allowed
Late Sh. Virendra Kumar Vs Income Tax Officer, Tyagi Ward (3)(5), Deoband
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6433
Income Tax Act, 1961-Section 250, 143(3), 147, 148, 143(2), 142(1), 271(1)(c)
Tribunals and Commissions21 Aug 2026Allowed
M/s Carol Infrastructure Pvt. Ltd. Vs JCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6432
Income Tax Act, 1961-Section 272A(2)(g), 203, 274, 272A(4), 206C, 192(1A), 131Code of Civil Procedure, 1908
Tribunals and Commissions21 Aug 2026
Shri Akshay Manglani Vs DCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6431
Income Tax Act, 1961-Section 250, 147, 144B, 148, 149(1), 148A(b)Finance Act, 2021TOLA
Tribunals and Commissions21 Aug 2026
DCIT, Central Circle 1 Vs Uppal Chadha Hi-Tech Developers Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6429
Income-tax Act, 1961-Section 132, 147 to 151, 148, 149, 149(1), 149(1)(b), 153A, 153CFinance Act, 2021
Tribunals and Commissions21 Aug 2026Partly Allowed
Incedo Technology Solutions Ltd. Vs DCIT, Circle 10 (1), Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6428
Income-tax Act, 1961-Section 143(3), 144(C)(13), 144B, 144C(5), 92D, 234B, 234C, 270AIncome-tax Rules, 1962-Rule 10D, 10B(1)(e)
Tribunals and Commissions21 Aug 2026
Mobitech Creations Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6427
Income-tax Act, 1961-Section 92A, 92A(1)(g), 92B, 92C, 92CA, 37, 37(1), 132
Tribunals and Commissions21 Aug 2026
Mohd. Akhalak Vs ACIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6426
Income Tax Act-Section 132A, 144, 153A, 153A(1) 2nd proviso, 153D, 292BCFinance Act, 2026
Tribunals and Commissions21 Aug 2026Allowed
BBC Global News India Private Limited Vs DCIT, Central Circle 8
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6425
Income-tax Act, 1961-Section 143(3), 144C(13), 144C(5), 37, 40(a)(ii), 90, 91, 234D, 244A, 271AA
Tribunals and Commissions21 Aug 2026Partly Allowed
Assistant Commissioner Of Income Tax Vs AL Zia Exports Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6423
Income Tax Act, 1961-Section 250, 144, 133A, 145(3), 147, 270A, 271A, 271(1)(c), 40A(3), 44AB, Rule 6DD
Tribunals and Commissions21 Aug 2026Allowed
Morgan Power Generation Private Limited Vs DCIT, Circle 31
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6457
Income Tax Act, 1961-Sections 143(3), 143(2), 148, 132, 132(4), 132(4A), 131, 269SS, 292C, 45Evidence Act-Section 65B